High Courts20 Feb 1924
Baharuddy Sikdar Vs The King-Emperor (on the complaint of Sheikh Easin)
Calcutta High Court · AIR 1924 Cal 986
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,502 of 3,204
High Courts20 Feb 1924
Tarak Chandra Chuckerbutty and Another Vs Prasanna Kumar Saha
Calcutta High Court · AIR 1924 Cal 654
Bengal Tenancy Act, 1885 — Section 105, 7Evidence Act, 1872 — Section 114(e), 32, 79
High Courts20 Feb 1924
Ahmed Bepari Vs Emperor
Calcutta High Court · AIR 1925 Cal 578 : 84 Ind. Cas. 434
Penal Code, 1860 (IPC) — Section 36G
High Courts20 Feb 1924
Baheruddy Sikdar Vs Emperor
Calcutta High Court · 81 Ind. Cas. 919
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 193
High Courts20 Feb 1924
Bahadurmull Rampuria Vs Tricumdas Callianji and Others
Calcutta High Court · AIR 1925 Cal 561
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60(m)
High Courts19 Feb 1924
Brojo Lal Banerjee Vs Sharajubala debi
Calcutta High Court · AIR 1924 Cal 864
Probate and Administration Act, 1881 — Section 16, 17
High Courts19 Feb 1924
Ramesh Chandra Basu Vs Jadab Chandra Mitra
Calcutta High Court · (1924) ILR (Cal) 829
High Courts19 Feb 1924
Abdul Jalil and Others Vs The King-Emperor
Calcutta High Court · AIR 1924 Cal 996 : 84 Ind. Cas. 343
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147
High Courts19 Feb 1924
Romesh Ch. Basu Vs Jadab Ch. Mitra and Others
Calcutta High Court · AIR 1924 Cal 753
High Courts19 Feb 1924
Gour Krishna Sarkar and Another Vs Nilmadhab Saha and Others
Calcutta High Court · AIR 1925 Cal 498
Bengal Tenancy Act, 1885 — Section 105, 50, 50(2)
High Courts19 Feb 1924
Kamalesh Ray and Another Vs Dwarika Nath Kotal
Calcutta High Court · AIR 1925 Cal 197a : 83 Ind. Cas. 931
High Courts19 Feb 1924
Brojo Lal Banerjee Vs Sharajubala Debi
Calcutta High Court · (1924) ILR (Cal) 745
Probate and Administration Act, 1881 — Section 17
High Courts19 Feb 1924
Brojalal Banerjee Vs Sreejukta Sharajubala Debi and Others
Calcutta High Court · 84 Ind. Cas. 154
Probate and Administration Act, 1881 — Section 16
High Courts18 Feb 1924
Niranka Chandra Vs Atul Krishna Ghose and Others
Calcutta High Court · AIR 1925 Cal 67 : 83 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1924
Ananda Chandra Prodhan and Others Vs Suk Chand Prodhan and Another
Calcutta High Court · AIR 1925 Cal 1118 : 85 Ind. Cas. 619
High Courts18 Feb 1924
Sarada Sundari Basu Vs Akramannessa Khatun and Others
Calcutta High Court · 78 Ind. Cas. 747
Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Horo Mohan Pramanick Vs Mohan Das Pali
Calcutta High Court · AIR 1924 Cal 849 : 83 Ind. Cas. 360
Provincial Insolvency Act, 1920 — Section 75(3)
High Courts18 Feb 1924
Saroda Sundari Bosu and Others Vs Akramanessa Khatun and Others
Calcutta High Court · AIR 1924 Cal 783
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Madan Mohan and Another Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 481