High Courts11 Feb 1924
Ram Sundar Ram Vs Ram Charit Bhakat
Calcutta High Court · AIR 1924 Cal 827 : (1924) ILR (Cal) 663 : 79 Ind. Cas. 326
COURT ARCHIVE
Calcutta High Court judgments
64,078 judgments · page 2,504 of 3,204
High Courts08 Feb 1924
Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others
Calcutta High Court · AIR 1925 Cal 423
Transfer of Property Act, 1882 — Section 108(j)
High Courts08 Feb 1924
Tarini Kumar Dutta and Others Vs Srish Chandra Das
Calcutta High Court · AIR 1925 Cal 1160 : 85 Ind. Cas. 667
High Courts08 Feb 1924
Sundermull Poreshram Vs Tribhuban Hirachand and Co.
Calcutta High Court · AIR 1924 Cal 828
High Courts08 Feb 1924
Bachai Kalwar Vs Jamuna Kalwarin
Calcutta High Court · AIR 1925 Cal 339
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts08 Feb 1924
Shebaits of Idol Srridhar Jin Thakur Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others
Calcutta High Court · 79 Ind. Cas. 557
Transfer of Property Act, 1882 — Section 108(J)
High Courts07 Feb 1924
Neyajaddin and Others Vs Akamat Ali and Others
Calcutta High Court · AIR 1925 Cal 411a : 79 Ind. Cas. 365
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts07 Feb 1924
Kasiram Kaiborta and Others Vs Boga Kaiborta and Others
Calcutta High Court · AIR 1925 Cal 524
High Courts06 Feb 1924
Hari Charan Das and Another Vs Taraprasanna Sen and Others
Calcutta High Court · AIR 1925 Cal 541 : 79 Ind. Cas. 354
High Courts05 Feb 1924
Lokhan Chandra Basak and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 149
Penal Code, 1860 (IPC) — Section 482
High Courts05 Feb 1924
Lakhan Chandra Basak and Another Vs Emperor
Calcutta High Court · 81 Ind. Cas. 922
Penal Code, 1860 (IPC) — Section 482
High Courts05 Feb 1924
Chandra Mohan Maiti and Others Vs Kinaram Maiti and Others
Calcutta High Court · AIR 1925 Cal 408 : 79 Ind. Cas. 412
Bengal Cess Act, 1880 — Section 95, 96Evidence Act, 1872 — Section 21, 32
High Courts05 Feb 1924
Baldeo Misser Vs Deputy Inspector-General of Police, C.I.D.
Calcutta High Court · AIR 1924 Cal 826 : (1924) ILR (Cal) 652 : 84 Ind. Cas. 82
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109
High Courts04 Feb 1924
Emperor Vs Brahmananda Dutta
Calcutta High Court · AIR 1925 Cal 238
Penal Code, 1860 (IPC) — Section 409
High Courts04 Feb 1924
Syed Abu Mahomed Barakat Ali and Others Vs Abdur Rahim and Others
Calcutta High Court · AIR 1925 Cal 187
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Feb 1924
Ganesh Lal and Another Vs The East Indian Railway Co. Ltd.
Calcutta High Court · AIR 1925 Cal 299
High Courts04 Feb 1924
Kali Prasanno Chakravarty Vs Najabulla Jamadar
Calcutta High Court · AIR 1925 Cal 497
Civil Procedure Code, 1908 (CPC) — Section 100, 100(2)
High Courts01 Feb 1924
Srish Chandra Pal Chowdhury and Others Vs Debendra Nath Sinha Roy and Others
Calcutta High Court · AIR 1925 Cal 522 : 79 Ind. Cas. 369
Bengal Tenancy Act, 1885 — Section 148A
High Courts01 Feb 1924
Bhola Nath Nandi and Another Vs Kedar Nandi
Calcutta High Court · AIR 1925 Cal 353
Penal Code, 1860 (IPC) — Section 323
High Courts01 Feb 1924
Nalini Bhusan Gupta Vs Ali Mia
Calcutta High Court · AIR 1924 Cal 877 : (1924) ILR (Cal) 643 : 79 Ind. Cas. 346
Bengal Tenancy Act, 1885 — Section 74