High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundari Dassya and Others
Calcutta High Court · 78 Ind. Cas. 514
COURT ARCHIVE
Calcutta High Court judgments
64,078 judgments · page 2,506 of 3,204
High Courts24 Jan 1924
Prohlad Chandra Chatterjee Vs Mahendra Nath Gopait and Others
Calcutta High Court · AIR 1925 Cal 564
Bengal Tenancy Act, 1885 — Section 101, 103B(3)
High Courts24 Jan 1924
Umesh (Chandra) Durbar and Others Vs Chowdhry Jamini Nath Mallik and Others Prohlad Chandra Chatterjee Vs Mahendra Nath Gopat and Others
Calcutta High Court · 78 Ind. Cas. 836
High Courts24 Jan 1924
Motaherali Jamadar and Others Vs Eshaque Sikdar
Calcutta High Court · AIR 1924 Cal 848
High Courts23 Jan 1924
Sm. Rakimjan and Others Vs Amar Krishna Choudhury and Others
Calcutta High Court · AIR 1925 Cal 404a
Bengal Tenancy Act, 1885 — Section 103B(3)
High Courts23 Jan 1924
Ases Kumar Misra and Others Vs Kissori Mohan Sarkar and Others
Calcutta High Court · AIR 1924 Cal 812
High Courts23 Jan 1924
Chitpore Golabari Co. Ltd. Vs Girdhari Lal Serogi and Others
Calcutta High Court · AIR 1925 Cal 530
Evidence Act, 1872 — Section 32, 90
High Courts23 Jan 1924
J.C. Galstaun Vs Sonatan Pal and Others
Calcutta High Court · AIR 1925 Cal 485
High Courts23 Jan 1924
Chinmatha Nath Pal Choudhuri Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 357
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 19H(4)
High Courts22 Jan 1924
F.D. Bellew Vs T. Elke
Calcutta High Court · AIR 1924 Cal 715 : (1924) ILR (Cal) 577
Calcutta Rent Act, 1920 — Section 15
High Courts22 Jan 1924
Hari Narayan De Vs Hari Bhusan De and Others
Calcutta High Court · AIR 1925 Cal 574a
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 109
High Courts21 Jan 1924
Kshitish Chandra Das and Others Vs Umed Mondal
Calcutta High Court · AIR 1925 Cal 338
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19
High Courts21 Jan 1924
Sudhanya Kumar Bose Ray Chaudhury Vs Sreemutty Sushilabala Bose Ray Chaudhury
Calcutta High Court · 85 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts18 Jan 1924
Janaki Nath Kundu Pal and Others Vs Monmohan De and Others
Calcutta High Court · AIR 1925 Cal 263a
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahman
Calcutta High Court · AIR 1924 Cal 710 : 84 Ind. Cas. 204
Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 7
High Courts18 Jan 1924
Kailas Chandra Ray and Others Vs Hridoy Chandra Das and Others
Calcutta High Court · AIR 1924 Cal 814 : 83 Ind. Cas. 958
High Courts18 Jan 1924
Syed Raza Ali and Others Vs Kazi Nur-ud-din Ahmed and Others
Calcutta High Court · AIR 1925 Cal 537
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahaman
Calcutta High Court · (1924) ILR (Cal) 566
Limitation Act, 1963 — Section 7
High Courts17 Jan 1924
Golak Chandra Nundy Vs Nishi Chandra Sil and Others
Calcutta High Court · AIR 1925 Cal 521
High Courts17 Jan 1924
Anath Bandhu Nundy and Others Vs Wahid Ali Pramanik and Others
Calcutta High Court · AIR 1925 Cal 1022 : 85 Ind. Cas. 654