High Courts01 Feb 1924
Maharaj Bahadur Singh Vs Nosharan Bibi and Others
Calcutta High Court · AIR 1925 Cal 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 80Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Calcutta High Court judgments
64,078 judgments · page 2,505 of 3,204
High Courts01 Feb 1924
The East India Railway Company Vs Jagpat Singh
Calcutta High Court · 79 Ind. Cas. 126
Railways Act, 1890 — Section 72(2)(b)
High Courts01 Feb 1924
East Indian Railway Co. Vs Jogpat Singh
Calcutta High Court · AIR 1924 Cal 725 : (1924) ILR (Cal) 615
Railways Act, 1890 — Section 72, 72(2)(b)
High Courts31 Jan 1924
Icchamoyi Pal Vs Pearymohan Shah and Others
Calcutta High Court · AIR 1925 Cal 512
High Courts31 Jan 1924
Nanda Lal Roy Vs Gurupada Haldar
Calcutta High Court · (1924) ILR (Cal) 588
Contract Act, 1872 — Section 230(2)
High Courts31 Jan 1924
Ichhamoyi Pal Vs Pearymohan Shah and Others
Calcutta High Court · 78 Ind. Cas. 427
High Courts31 Jan 1924
Gobinda Chandra Roy Vs Abdul Rashid
Calcutta High Court · AIR 1928 Cal 235
Penal Code, 1860 (IPC) — Section 482, 486
High Courts30 Jan 1924
East Indian Railway Co. Vs Sib Prosad Dutt Rai
Calcutta High Court · AIR 1925 Cal 306
Railways Act, 1890 — Section 76
High Courts30 Jan 1924
Dalsuk Roy Agarwalla Vs Emperor
Calcutta High Court · AIR 1925 Cal 248
Penal Code, 1860 (IPC) — Section 411
High Courts30 Jan 1924
Satya Ranjan Nag Vs Kshitish Chandra Pal and Others
Calcutta High Court · AIR 1924 Cal 898
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 Jan 1924
Saradindu Mukerjee and Others Vs Girish Chandra Tewari
Calcutta High Court · AIR 1925 Cal 184
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts28 Jan 1924
Shib Das Kundu Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 584
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts28 Jan 1924
Shib Das Kundu Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 713
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts28 Jan 1924
Sheikh Bahatar Vs Nobadali
Calcutta High Court · AIR 1924 Cal 634 : 83 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 344, 438
High Courts28 Jan 1924
Narain Das Dutt and Another Vs Banku Behari Chattopadhaya and Others
Calcutta High Court · AIR 1925 Cal 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts28 Jan 1924
Kumudini Dassya and Another Vs Mukta Sundari Dassya and Others
Calcutta High Court · AIR 1925 Cal 257
High Courts28 Jan 1924
Mohendra Kumar Rudra and Others Vs Gagan Chandra Rudra
Calcutta High Court · AIR 1925 Cal 471
Transfer of Property Act, 1882 — Section 107
High Courts28 Jan 1924
Narain Dass Dutt and Another Vs Banku Behary Chattopadhya and Others
Calcutta High Court · 78 Ind. Cas. 1001
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1908 — Article 183
High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundar Dasya
Calcutta High Court · AIR 1924 Cal 623
High Courts25 Jan 1924
Jagabandhu kundu and Others Vs Rajmohan Pal and Others
Calcutta High Court · AIR 1925 Cal 538a