High Courts04 Jan 1924
Profulla Chandra Ghose and Others Vs Tara Chand Gain and Others
Calcutta High Court · AIR 1925 Cal 509
COURT ARCHIVE
Calcutta High Court judgments
64,053 judgments · page 2,507 of 3,203
High Courts04 Jan 1924
Kamal Mandalini Vs Paramasukh Chakrabutty
Calcutta High Court · AIR 1926 Cal 289 : 90 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts03 Jan 1924
Bhola Nath Mitter Vs The Emperor
Calcutta High Court · AIR 1924 Cal 616
Penal Code, 1860 (IPC) — Section 497, 498
High Courts03 Jan 1924
Bhola Nath Mitter Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 488
Penal Code, 1860 (IPC) — Section 497, 498
High Courts02 Jan 1924
Hursuk Das-Thakur Das Vs Gouri Charan Law and Another
Calcutta High Court · AIR 1926 Cal 372
High Courts31 Dec 1923
Lakshan Chandra Mandal Vs Takim Dhali and Others
Calcutta High Court · AIR 1924 Cal 558
Registration Act, 1908 — Section 3
High Courts31 Dec 1923
Lukhan Chandra Mondal Vs Takim Dhali and Others
Calcutta High Court · 80 Ind. Cas. 357
High Courts31 Dec 1923
Dwijendra Narain Roy Vs Joges Chandra De and Others
Calcutta High Court · AIR 1924 Cal 600 : 79 Ind. Cas. 520
Registration Act, 1908 — Section 77
High Courts21 Dec 1923
Ganesh Chandra Pal Vs Chandramohan Datta
Calcutta High Court · AIR 1925 Cal 199
Bengal Tenancy Act, 1885 — Section 49, 49(a)
High Courts21 Dec 1923
Ganeshchandra Pal Vs Chandramohan Datta
Calcutta High Court · 84 Ind. Cas. 730
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Dec 1923
Secretary of State for India in Council Vs Sarat Sundari Debi
Calcutta High Court · AIR 1925 Cal 447
High Courts20 Dec 1923
Bholanath Das and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 614 : 83 Ind. Cas. 628
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(6)
High Courts19 Dec 1923
Sm. Chandra Tara Debi and Another Vs Srish Chandra Bhattacharjee
Calcutta High Court · AIR 1928 Cal 277
Hindu Wills Act, 1870 — Section 2Probate and Administration Act, 1881 — Section 174Succession Act, 1865 — Section 187
High Courts19 Dec 1923
Nanibala Dasi and Another Vs Ichhamoyee Dasi and Others
Calcutta High Court · AIR 1925 Cal 218 : 84 Ind. Cas. 674
Limitation Act, 1908 — Section 5
High Courts19 Dec 1923
Najimunnessa Bibi Vs Nacharuddin Sardar
Calcutta High Court · (1924) ILR (Cal) 548
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1963 — Article 11
High Courts19 Dec 1923
Najimunnessa Bibi Vs Nacharaddin Sardar
Calcutta High Court · AIR 1924 Cal 744 : 83 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts18 Dec 1923
Mahamed Manawar Sultan Vs Shamsunnessa Begum
Calcutta High Court · (1924) ILR (Cal) 480
Lunacy Act, 1912 — Section 38, 41, 62
High Courts18 Dec 1923
sahebzada Mahammad Munwar Sultan Vs Sahebzadi Shamsunnessa Begum
Calcutta High Court · 80 Ind. Cas. 798
High Courts13 Dec 1923
Archibald George Edgecombe Vs Emperor
Calcutta High Court · AIR 1928 Cal 264
Penal Code, 1860 (IPC) — Section 411
High Courts12 Dec 1923
Gojadhar Agarwalla and Another Vs Shibananda Pradhani and Another
Calcutta High Court · 81 Ind. Cas. 768
Transfer of Property Act, 1882 — Section 67, 98