High Courts11 Mar 1924
Krishna Kumar Deb Vs Atul Chandra Ghose and Others
Calcutta High Court · AIR 1924 Cal 998 : 84 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,499 of 3,204
High Courts11 Mar 1924
Sasi Bhusan Roy Choudhury Vs Srimati Khiroda Sundari Sut and Others
Calcutta High Court · 95 Ind. Cas. 42
Bengal Tenancy Act, 1885 — Section 153(b)
High Courts10 Mar 1924
Kabir-ud-Din Mondol and Another Vs Entaj Mondol and Others
Calcutta High Court · AIR 1925 Cal 420 : 79 Ind. Cas. 586a : 79 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts10 Mar 1924
Rajabala Dasi Vs Radhika Charan Roy
Calcutta High Court · AIR 1924 Cal 969 : 79 Ind. Cas. 982
Court Fees Act, 1870 — Section 7(4)(c)
High Courts06 Mar 1924
Muhammad Sulaiman Khan Vs Uma Charan Sil
Calcutta High Court · 79 Ind. Cas. 648
Bengal Tenancy Act, 1885 — Section 47
High Courts06 Mar 1924
Debendra Nath Chowdhury and Another Vs The Chairman, Local Board
Calcutta High Court · 81 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts06 Mar 1924
Muhammad Sulaiman Vs Uma Charan Sil
Calcutta High Court · AIR 1925 Cal 181
Bengal Tenancy Act, 1885 — Section 47
High Courts06 Mar 1924
Chattra Nath Chowdhury and Others Vs Babar Ali and Others
Calcutta High Court · AIR 1925 Cal 635
Bengal Tenancy Act, 1885 — Section 103B, 105
High Courts05 Mar 1924
Shailesh Chandra Guha Vs Bechai Gope and Others
Calcutta High Court · AIR 1925 Cal 94
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts05 Mar 1924
Prithuram Kalita Vs Mayaram Sarma
Calcutta High Court · AIR 1925 Cal 555 : 79 Ind. Cas. 330
Contract Act, 1872 — Section 17, 18
High Courts05 Mar 1924
Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · AIR 1925 Cal 399
Bengal Tenancy Act, 1885 — Section 304(b)
High Courts05 Mar 1924
Tarapada Biswas and Another Vs Kalipada Ghosh
Calcutta High Court · AIR 1924 Cal 639
High Courts05 Mar 1924
Hon''ble Raja Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · 79 Ind. Cas. 567
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts05 Mar 1924
Harry Jones Vs Emperor
Calcutta High Court · AIR 1924 Cal 908
Penal Code, 1860 (IPC) — Section 409
High Courts05 Mar 1924
Tarapada Biswas and Others Vs Kalipada Ghose
Calcutta High Court · 83 Ind. Cas. 677
High Courts05 Mar 1924
Narendra Nath Chatterji and Rakhal Das Tarafdar Vs Srinata Chatterji and Others
Calcutta High Court · 79 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141
High Courts05 Mar 1924
Narendra Nath Chatterji Vs Rakhal Das Tarafdar and Others
Calcutta High Court · AIR 1925 Cal 510
Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts04 Mar 1924
Gaharali and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 266
Criminal Procedure Code, 1898 (CrPC) — Section 424