High Courts25 Mar 1924
Mahendranath Khundu Vs Suresh Chandra Pramanik
Calcutta High Court · AIR 1925 Cal 332
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,497 of 3,204
High Courts25 Mar 1924
Abdul Samad and Another Vs Gunendra Krishna Roy and Another
Calcutta High Court · AIR 1925 Cal 452 : 82 Ind. Cas. 974
High Courts25 Mar 1924
Mahendra Nath Kundu Vs Suresh Chandra Pramanik
Calcutta High Court · 80 Ind. Cas. 10
High Courts24 Mar 1924
Abdul Hakim and Others Vs Abdul Gani and Others
Calcutta High Court · AIR 1925 Cal 547
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 30
High Courts24 Mar 1924
Maharajah Sir Manindra Chandra Nandy Vs H.V. Low and Co. Ltd.
Calcutta High Court · AIR 1924 Cal 796
Arbitration Act, 1940 — Section 19Civil Procedure Code, 1908 (CPC) — Section 133
High Courts24 Mar 1924
Umaram Gogoi Vs Puruk Chand Oswal and Others
Calcutta High Court · AIR 1925 Cal 993 : 85 Ind. Cas. 540
High Courts24 Mar 1924
Abdul Rajjak Sikdur and Another Vs Promada Sundari Devi
Calcutta High Court · AIR 1925 Cal 482
Bengal Tenancy Act, 1885 — Section 148A, 153
High Courts24 Mar 1924
Satish Chandra Ghose Vs Debendra Nath Dey
Calcutta High Court · AIR 1925 Cal 761 : 85 Ind. Cas. 636
Bengal Tenancy Act, 1885 — Section 18, 50(2)
High Courts24 Mar 1924
Maharajah Sir Manindra Chandra Nandy Vs H.V. Low and Co., Ltd.
Calcutta High Court · 83 Ind. Cas. 934
Arbitration Act, 1940 — Section 19
High Courts20 Mar 1924
Ramesh Chandra Das Vs Birendra Kishore Manikya
Calcutta High Court · AIR 1925 Cal 513
Civil Procedure Code, 1908 (CPC) — Section 85
High Courts20 Mar 1924
Emperor Vs Golam Kader and Others
Calcutta High Court · 82 Ind. Cas. 356
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147
High Courts20 Mar 1924
Mahendra Nath Srimani Vs Secy. of State and Others
Calcutta High Court · AIR 1925 Cal 65
Calcutta Municipal Act, 1923 — Section 151, 557(d)
High Courts20 Mar 1924
Biresh Chandra Das and Others Vs Hari Dasi Bose and Others
Calcutta High Court · AIR 1925 Cal 254
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Mar 1924
Mahendranath Srimani Vs The Secretary of State for India in Council
Calcutta High Court · 81 Ind. Cas. 1004
Calcutta Municipal Act, 1899 — Section 151
High Courts20 Mar 1924
Chowdhuri Dina Nath Pati and Others Vs Chowdhuri Upendra Nandan Das Mahapatra and Others
Calcutta High Court · 82 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts19 Mar 1924
Ram Sadan Biswas Vs Mathura Mohan Hazra and Others
Calcutta High Court · AIR 1925 Cal 233
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1924
Srimati Dayamoyee Ray Choudhurani Vs Lalit Mohal Pal Ray and Others
Calcutta High Court · 82 Ind. Cas. 1001
High Courts19 Mar 1924
Dayamoyee Ray Choudhury Vs Lalit Mohal Pal Ray and Others
Calcutta High Court · AIR 1925 Cal 401
High Courts19 Mar 1924
Ram Sadhan Biswas Vs Mathura Mohan Hazra and Others
Calcutta High Court · 81 Ind. Cas. 2
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 42
High Courts18 Mar 1924
Joad Ali Vs Raikeshore Saha and Others
Calcutta High Court · AIR 1925 Cal 949 : 85 Ind. Cas. 753