High Courts10 Apr 1924
Khajah Salauddin and Others Vs Musammat Afzal Begum and Another
Calcutta High Court · 84 Ind. Cas. 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6Court of Wards Act — Section 51Limitation Act, 1963 — Article 183
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,495 of 3,204
High Courts09 Apr 1924
Gangamani Biswas Vs Rabja Ali Chaukidar
Calcutta High Court · (1924) ILR (Cal) 935
Bengal Tenancy Act, 1885 — Section 148A
High Courts09 Apr 1924
Gangamani Biswas and Others Vs Rabja Ali Chaukidar
Calcutta High Court · AIR 1925 Cal 106 : 84 Ind. Cas. 145
Bengal Tenancy Act, 1885 — Section 167
High Courts08 Apr 1924
Narendra Nath Sen Vs East Indian Railway Co. Ltd.
Calcutta High Court · AIR 1925 Cal 115 : (1924) ILR (Cal) 929 : 84 Ind. Cas. 239
Railways Act, 1890 — Section 75
High Courts08 Apr 1924
Sarat Chandra Chakravarti Vs Tarak Chandra Chatterjee
Calcutta High Court · (1924) ILR (Cal) 916
High Courts08 Apr 1924
Rajib Lochan Shaw Vs Jogesh Chandra Das Gupta
Calcutta High Court · 84 Ind. Cas. 705
Penal Code, 1860 (IPC) — Section 477A
High Courts08 Apr 1924
Surendra Krishna Roy Chowdhury and Others Vs Abbas Ali and Others
Calcutta High Court · AIR 1925 Cal 1237 : 85 Ind. Cas. 760
Bengal Tenancy Act, 1885 — Section 153(b)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Apr 1924
Ambika Charan Barua Vs Nareswari Dasi and Another
Calcutta High Court · AIR 1925 Cal 145 : 85 Ind. Cas. 525
High Courts08 Apr 1924
Sarat Chandra Chakravarti and Atul Chandra Moitra Vs Tarak Chandra Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 982
High Courts08 Apr 1924
Debrani Debya Vs Kumar Sarat Kumar Roy and Others
Calcutta High Court · AIR 1924 Cal 791
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Apr 1924
Rajab Lochan Dhar Vs Jogesh Chandra Das Gupta
Calcutta High Court · AIR 1924 Cal 983
Penal Code, 1860 (IPC) — Section 408, 477A
High Courts08 Apr 1924
Sarat Chandra Chuckerbutty and Another Vs Tarak Chandra Chatterjee and Others
Calcutta High Court · 82 Ind. Cas. 405
High Courts07 Apr 1924
(Maharaj) Bahadur Singh Dugar Vs Basiruddin Ahmmad and Another
Calcutta High Court · AIR 1925 Cal 1135
High Courts07 Apr 1924
Surendra Lal Shaha Vs Isamaddi
Calcutta High Court · AIR 1925 Cal 480 : (1924) ILR (Cal) 933 : 84 Ind. Cas. 325
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Apr 1924
Promada Nath Roy Bahadur Vs Basiruddin Quazi
Calcutta High Court · AIR 1925 Cal 414
Bengal Tenancy Act, 1885 — Section 111, 30Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5, 109(c), 110
High Courts04 Apr 1924
Raj Chandra Banik and Others Vs Iswar Chandra Banik and Others
Calcutta High Court · AIR 1925 Cal 170
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Apr 1924
Lal Ghose and Others Vs Nilkantha Das and Others
Calcutta High Court · AIR 1925 Cal 340
High Courts03 Apr 1924
Balaram Kundu Vs Emperor
Calcutta High Court · AIR 1925 Cal 160
Penal Code, 1860 (IPC) — Section 457
High Courts02 Apr 1924
Jogendra Nath Laskar Vs Hiralal Chandra Poddar and Others
Calcutta High Court · AIR 1924 Cal 959
Penal Code, 1860 (IPC) — Section 225B, 353
High Courts02 Apr 1924
Jogendra Nath Laskar Vs Hiralal Chandra Poddar
Calcutta High Court · (1924) ILR (Cal) 902