High Courts16 Apr 1924
Sheikh Abdus Shakoor and Another Vs Munshi Abdul Rahim and Others
Calcutta High Court · 86 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,494 of 3,204
High Courts16 Apr 1924
Dwarkadas Haridas Vs Amba Lal Ganpatram
Calcutta High Court · AIR 1924 Cal 893
Penal Code, 1860 (IPC) — Section 409
High Courts16 Apr 1924
Abdus Sakoor and Another Vs Abdul Rahim and Others
Calcutta High Court · AIR 1925 Cal 1106
High Courts16 Apr 1924
Jolfa Bibi Vs Ajaladdin and Others
Calcutta High Court · AIR 1925 Cal 425 : 85 Ind. Cas. 1053
High Courts16 Apr 1924
Dwarkadas Haridas Vs Mr. Ambalal Ganpatram
Calcutta High Court · 82 Ind. Cas. 131
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts15 Apr 1924
Varaj Lall Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 948
Motor Vehicles Act, 1914 — Section 11
High Courts15 Apr 1924
Varaj Lall Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 985
Motor Vehicles Act, 1914 — Section 11
High Courts15 Apr 1924
Mohini Mohan Roy Vs Punam Chand Sethia
Calcutta High Court · 83 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts15 Apr 1924Dismissed
Gopal Chandra Mandal and Others Vs Prasannamoyi Debi and Another
Calcutta High Court · (1924) 04 CAL CK 0010
High Courts14 Apr 1924
Jitendra Nath Samanta Vs Asutosh Dey and Another
Calcutta High Court · AIR 1925 Cal 354 : 82 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Apr 1924
Imperial Tobacco Company Ltd. Vs Atlantic Tobacco Company
Calcutta High Court · AIR 1925 Cal 220 : 84 Ind. Cas. 1014
High Courts11 Apr 1924
Abdul Jabbar Munshi and Others Vs Mafizuddi Sarkar and Others
Calcutta High Court · AIR 1924 Cal 980
Bengal Alluvial Land Act, 1920 — Section 145
High Courts11 Apr 1924
Bachoo Mia Vs Anwar Nabi
Calcutta High Court · AIR 1925 Cal 576 : 84 Ind. Cas. 449
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 109, 114, 204, 474
High Courts11 Apr 1924
Official Trustee of Bengal Vs Benode Behari Ghose Mal
Calcutta High Court · (1924) ILR (Cal) 943
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts11 Apr 1924
Safar Ali Mia Vs Abdul Rasid Khan and Others
Calcutta High Court · AIR 1924 Cal 1012 : 84 Ind. Cas. 28
High Courts11 Apr 1924
Dhanpat Singh Kuthari and Others Vs Hari Charan Agarwala and Another
Calcutta High Court · AIR 1925 Cal 284 : 82 Ind. Cas. 683
Sales of Goods Act, 1930 — Section 18
High Courts10 Apr 1924
Kherodamoyi Dasi Vs Habib Shaha
Calcutta High Court · AIR 1925 Cal 152
Transfer of Property Act, 1882 — Section 85
High Courts10 Apr 1924
Hariram Mahata Vs Mahesh Chandra Mahata
Calcutta High Court · AIR 1925 Cal 169
High Courts10 Apr 1924
Khajeh Salaluddin and Others Vs Mt. Afzal Begum and Another
Calcutta High Court · AIR 1925 Cal 23
Court of Wards Act — Section 51
High Courts10 Apr 1924
Surja Narain Bera and Others Vs Chandra Bera and Others
Calcutta High Court · AIR 1924 Cal 1050 : 84 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9