High Courts05 May 1924
Debendra Narain Singh Vs Narendra Narain Singh
Calcutta High Court · AIR 1925 Cal 360
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,493 of 3,204
High Courts02 May 1924
Prasanna Deb Raiket Vs Achhruddin Mahamad and Others
Calcutta High Court · AIR 1925 Cal 465
Bengal Tenancy Act, 1885 — Section 107Civil Procedure Code, 1908 (CPC) — Section 98
High Courts02 May 1924
Chandra Kumar Aich and Others Vs Jiban Krishna Nath Mohajan
Calcutta High Court · AIR 1925 Cal 249
High Courts02 May 1924
Prasanna Deb Raikat Vs Achhiruddin Mahamad and Others
Calcutta High Court · 82 Ind. Cas. 953
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts02 May 1924
Panchkari Mitra Vs Panchanan Saha and Others
Calcutta High Court · AIR 1924 Cal 971
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts01 May 1924
Ramijuddin and Others Vs Rai Radha Kanta Aich Bahadur and Others
Calcutta High Court · AIR 1925 Cal 245
Bengal Tenancy Act, 1885 — Section 105
High Courts30 Apr 1924
Lal Mahammad Sarkar Vs Husain Mahammad Saha and Others
Calcutta High Court · AIR 1925 Cal 655
High Courts29 Apr 1924
Hem Sankar Roy Choudhury Vs Nishi Kanta Das Gupta and Others
Calcutta High Court · AIR 1925 Cal 430
Criminal Procedure Code, 1898 (CrPC) — Section 151, 151
High Courts29 Apr 1924
S. and C. Nordilinger Vs Chandmull Mulchand
Calcutta High Court · AIR 1924 Cal 1051
High Courts29 Apr 1924
Rash Behari Mazumdar Vs Kasum Kumari Guha and Others
Calcutta High Court · AIR 1925 Cal 1145
High Courts29 Apr 1924
S. and C. Nordlinger Vs Chandmull Mulchand
Calcutta High Court · 82 Ind. Cas. 341
High Courts28 Apr 1924
Padma Lochan Pal Vs Kali Kamal Pal and Others
Calcutta High Court · AIR 1925 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts17 Apr 1924
Rajani Kanta Saha and Another Vs Rajendra Kumar Bose
Calcutta High Court · AIR 1925 Cal 274
High Courts17 Apr 1924
Kumudini Dasi Vs Surendrabala Dasi and Others
Calcutta High Court · AIR 1925 Cal 155
High Courts17 Apr 1924
Satya Ranjan Roy Choudhry and Another Vs Sarat Chandra Biswas
Calcutta High Court · 96 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Apr 1924
Khetra Mohan Das Vs Biswa Nath Bera
Calcutta High Court · (1924) ILR (Cal) 972
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Khettra Mohan Das Vs Biswanath Bera
Calcutta High Court · AIR 1924 Cal 1047
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Srimati Kumudini Dasi Vs Srimati Surendrabala Dasi and Others
Calcutta High Court · 82 Ind. Cas. 22
High Courts17 Apr 1924
Prohlad Chandra Das and Others Vs Biswa Nath Bera
Calcutta High Court · 82 Ind. Cas. 411
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Rajani Kanta Saha and Another Vs Rajendra Kumar Bose and Others
Calcutta High Court · 82 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b)