High Courts21 May 1924
Bhola Nath Seal Vs Bhuthnath Sen and Another
Calcutta High Court · AIR 1925 Cal 239 : 84 Ind. Cas. 490
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,491 of 3,204
High Courts19 May 1924
Radha Kanta Das Vs Pankojini Devi
Calcutta High Court · AIR 1925 Cal 315 : 80 Ind. Cas. 682
High Courts19 May 1924
Bharat Chandra Dhupi Vs Hari Krishna Patari and Another
Calcutta High Court · 82 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 153
High Courts19 May 1924
Sreeram Chunder Basu and Another Vs Nagendra Nath Chatterjee and Others and Another
Calcutta High Court · 82 Ind. Cas. 958
Bengal Tenancy Act, 1885 — Section 87
High Courts19 May 1924
Krishna Charan Mondal Vs Chinibasi Mondal and Others
Calcutta High Court · AIR 1925 Cal 269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts19 May 1924
Bhart Chandra Dhupi Vs Hari Krishna Patari
Calcutta High Court · AIR 1925 Cal 395
Bengal Tenancy Act, 1885 — Section 153
High Courts19 May 1924
Sreeram Chunder Basu and Another Vs Nagendra Nath Banerjee and Others
Calcutta High Court · AIR 1925 Cal 417
Bengal Tenancy Act, 1885 — Section 87
High Courts16 May 1924
Devendra Nath Basu and Others Vs Kailash Chandra Kalu and Others
Calcutta High Court · AIR 1925 Cal 318
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 May 1924
Bijoy Chand Mohatab Vs Khoka Sinha and Others
Calcutta High Court · AIR 1924 Cal 1059 : 84 Ind. Cas. 425
Limitation Act, 1963 — Article 12
High Courts16 May 1924
Saroj Bandhu Bhaduri and Others Vs Manik Sheikh and Others
Calcutta High Court · AIR 1925 Cal 305
High Courts16 May 1924
Hari Sankar Raj Chandra Dalal Vs The E.I. Ry. Co.
Calcutta High Court · AIR 1925 Cal 308
High Courts16 May 1924
Haladhar Das Tanti Vs Nagendra Nath Mandal
Calcutta High Court · AIR 1925 Cal 431 : (1924) ILR (Cal) 997 : 84 Ind. Cas. 846
High Courts15 May 1924
Ali Miyan Vs Wajaddin Sikdar and Another
Calcutta High Court · AIR 1925 Cal 383
High Courts15 May 1924
Munshi Ali Miyan Vs Wajaddin Sikdar and Another
Calcutta High Court · 82 Ind. Cas. 1013
Bengal Public Demands Recovery Act, 1913 — Section 4
High Courts15 May 1924
Mozharul Islam Vs Abdul Gani Ala
Calcutta High Court · AIR 1925 Cal 322
Majority Act, 1875 — Section 2
High Courts15 May 1924
Krishna Mohan Chowdhury Vs Gour Sundar Chowdhury and Another
Calcutta High Court · AIR 1925 Cal 470 : 82 Ind. Cas. 851
Specific Relief Act, 1877 — Section 42
High Courts14 May 1924
Bijoy Chand Mahatab Vs Nilmoni Lahiri and Others
Calcutta High Court · AIR 1925 Cal 1216 : 85 Ind. Cas. 1007
Limitation Act, 1963 — Section 9
High Courts13 May 1924
Nayan Munjari Dassi Vs The Chairman of the Commissioners of the Howrah Municipality
Calcutta High Court · AIR 1925 Cal 676
Bengal Municipal Act, 1932 — Section 245Evidence Act, 1872 — Section 18(5)
High Courts12 May 1924
Bhabataran Chatterjee Vs Durgesh Nandini Debi
Calcutta High Court · (1924) ILR (Cal) 992
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115