High Courts16 Jun 1924
Radha Kissen Chamaria Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 1030 : 84 Ind. Cas. 941
Calcutta Port Act, 1890 — Section 2(5)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,489 of 3,204
High Courts16 Jun 1924
In Re: Kumar Guru Prosad Sinha Lila Sinha
Calcutta High Court · AIR 1925 Cal 768
High Courts16 Jun 1924
Harisadhan Patari Vs Dinanath Banerjee and Another
Calcutta High Court · 82 Ind. Cas. 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts11 Jun 1924
Sasi Kanta Acharjee Bahadur Vs Genda Sheikh and Others
Calcutta High Court · AIR 1925 Cal 389
Bengal Tenancy Act, 1885 — Section 29
High Courts11 Jun 1924
Maharaja Sasi Kanta Acharjee Bahadur Vs Genda Sheikh and Others
Calcutta High Court · 82 Ind. Cas. 970
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Jun 1924
Sabdi Bepari and Others Vs Sheikh Budhai
Calcutta High Court · AIR 1925 Cal 370
High Courts10 Jun 1924
Sheikh Sabdi Bepari and Others Vs Sheikh Budhai
Calcutta High Court · 82 Ind. Cas. 949
High Courts09 Jun 1924
Abdul Hakim Khan Chaudhuri Vs Elahi Baksha Sha and Others
Calcutta High Court · AIR 1925 Cal 309 : 85 Ind. Cas. 103
High Courts09 Jun 1924
Mofizuddin Chowdhury and Another Vs Rajendra Nath Sanyal and Others
Calcutta High Court · AIR 1925 Cal 208 : 84 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 50
High Courts09 Jun 1924
Abdul Hakim Khan Chowdhury Vs Elahi Baksha Saha
Calcutta High Court · (1925) ILR (Cal) 43
High Courts08 Jun 1924
Emperor Vs Probhat Chandra Barua
Calcutta High Court · (1924) ILR (Cal) 504
Income Tax Act, 1922 — Section 66(2)Letters Patent Act, 1865 — Clause 36
High Courts05 Jun 1924
Gopal Chandra Dutt Vs Surendra Nath Dutt
Calcutta High Court · AIR 1925 Cal 1004 : 85 Ind. Cas. 804
High Courts05 Jun 1924
Behari Lal Agwan Vs Subala Dasi and Another
Calcutta High Court · AIR 1925 Cal 1074
High Courts04 Jun 1924
Sanker Roy Chowdhury and Others Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 346
High Courts02 Jun 1924
Brojendra Nath Mukerjee Vs Jadunath Palta and Others
Calcutta High Court · AIR 1925 Cal 293
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jun 1924
Kayem Biswas Vs Bahadur Khan and Others
Calcutta High Court · AIR 1925 Cal 1258
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 47
High Courts02 Jun 1924
Srimati Jinnatennessa and Others Vs Abdul Halim Munshi and Others
Calcutta High Court · 82 Ind. Cas. 822
High Courts02 Jun 1924
Jinnatennessa and Others Vs Abdul Halim Munshi and Others
Calcutta High Court · AIR 1925 Cal 469
High Courts30 May 1924
Prokash Chandra Das Gupta Vs Shama Charan Dutt and Others
Calcutta High Court · AIR 1925 Cal 467 : 82 Ind. Cas. 991
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10