High Courts02 Apr 1924
Hiralal Chandra Poddar and Others Vs Jogendra Nath Laskar
Calcutta High Court · 83 Ind. Cas. 481
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,496 of 3,204
High Courts01 Apr 1924
Chatturbhuj Mahesri Vs Harlal Agarwalla and Others
Calcutta High Court · AIR 1925 Cal 335
General Clauses Act, 1897 — Section 24Provincial Insolvency Act, 1920 — Section 3
High Courts01 Apr 1924
Chandra Kumar Mukhopadhya Vs Sm. Sudhansu Badani Debi and Others
Calcutta High Court · AIR 1924 Cal 895
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts01 Apr 1924
Barada Prosad Roy Chaudhury Vs Foijuddi Halder and Another
Calcutta High Court · AIR 1924 Cal 1005
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts01 Apr 1924
Umesh Chandra Chakrabarty and Others Vs Mati Lal Basu Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 880 : 83 Ind. Cas. 336
Bengal Tenancy Act, 1885 — Section 52
High Courts01 Apr 1924
Legal Remembrancer Vs Satish Chandra Roy
Calcutta High Court · (1924) ILR (Cal) 924
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts01 Apr 1924
Boroda Prosad Roy Choudhri Vs Foijuddi Halder and Others
Calcutta High Court · 83 Ind. Cas. 384
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts31 Mar 1924
Rajendra Narayan Rai Vs Bhairabendra Narayan Roy and Others
Calcutta High Court · AIR 1925 Cal 235 : 82 Ind. Cas. 235
High Courts31 Mar 1924
Md. Safar Jama Khan and Another Vs Raja Satya Niranjan Chakravarti
Calcutta High Court · AIR 1925 Cal 266a
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Mar 1924
Muhammad Safar Jama Khan alias Janglu Khan and Another Vs Raja Satya Niranjan Chakravarti
Calcutta High Court · 82 Ind. Cas. 290
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · AIR 1926 Cal 189
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan and Others
Calcutta High Court · AIR 1925 Cal 288
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan (Amulya Chandra in Vakalatnamah) and Others
Calcutta High Court · 82 Ind. Cas. 309
High Courts28 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · 87 Ind. Cas. 218
High Courts28 Mar 1924
Durga Ram Das Vs Bharat Ram Das and Others
Calcutta High Court · 85 Ind. Cas. 739
High Courts27 Mar 1924
Imdad Mia and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 192
Penal Code, 1860 (IPC) — Section 467
High Courts27 Mar 1924
Mazher Ahmed Vs Emperor Imdad Mia Vs Emperor on The Complaint of Makbul Ali
Calcutta High Court · 82 Ind. Cas. 261
Penal Code, 1860 (IPC) — Section 467
High Courts26 Mar 1924
Ekabbar Ali Shah Vs Shaik Kon Ali and Others
Calcutta High Court · AIR 1925 Cal 272
High Courts26 Mar 1924
Ekabbar Ali Shah Pagal Panthi Fakir Vs Shaikh Kon Ali and Others
Calcutta High Court · 82 Ind. Cas. 31
High Courts26 Mar 1924
Jatindra Chandra Chowdhury Vs The Rangpur Tobacco Coy., Ltd.
Calcutta High Court · AIR 1924 Cal 990
Civil Procedure Code, 1908 (CPC) — Section 73(1)Transfer of Property Act, 1882 — Section 100, 58