High Courts29 May 1925
Sudhir Chandra Dass Vs Srimati Indumati Chowdhurani and others
Calcutta High Court · (1925) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,459 of 3,204
High Courts28 May 1925
Chandra Kumar Sen Vs Srimati Mathuriya Debya
Calcutta High Court · 90 Ind. Cas. 529
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(1)Penal Code, 1860 (IPC) — Section 209, 466
High Courts28 May 1925
Rajani Kanta Biswas and Others Vs Panchanon Mondal and Others
Calcutta High Court · 90 Ind. Cas. 793
High Courts28 May 1925
Birendra Nath Basu Thakur and Another Vs Basanta Kumar Basu Thakur and Others
Calcutta High Court · 91 Ind. Cas. 624
Contract Act, 1872 — Section 23Registration Act, 1908 — Section 77
High Courts28 May 1925
Bejoy Singh Hazari Vs Mathuriya Debya
Calcutta High Court · AIR 1925 Cal 1182
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 May 1925
Chunder Kumar Sen Vs Mathuriya Debya
Calcutta High Court · AIR 1925 Cal 1228
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts28 May 1925
Kajani Kanta Biswas and Others Vs Panchanon Mondal and Others
Calcutta High Court · 90 Ind. Cas. 792
High Courts28 May 1925
Chandra Kumar Sen Vs Mathuria Debya
Calcutta High Court · (1925) ILR (Cal) 1009
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209, 466
High Courts27 May 1925
Srimati Jasoda Sundari Choudhurani alias Provabati Choudhurani Vs Lal Mohan Basu and Others
Calcutta High Court · 91 Ind. Cas. 681
High Courts27 May 1925
Nagendranath Addy and Another Vs Commissioner of the Presidency Division and Others
Calcutta High Court · AIR 1926 Cal 1016
High Courts27 May 1925
Nagendra Nath Addy and Another Vs The Commissioner of the Presidency Division and Others
Calcutta High Court · 91 Ind. Cas. 722
High Courts27 May 1925
Jasoda Sundari (alias Pravabati) Choudurani Vs Lal Mohan Basu and Others
Calcutta High Court · AIR 1926 Cal 361
High Courts26 May 1925
Mohammed Usman Vs Abdul Rahaman and Others
Calcutta High Court · 90 Ind. Cas. 100
High Courts26 May 1925
Mohammad Usman Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1925 Cal 1151
High Courts26 May 1925
Chandi Charan Mitra Vs Ashutosh Lahiri
Calcutta High Court · 94 Ind. Cas. 684
Transfer of Property Act, 1882 — Section 106
High Courts25 May 1925
Harisingh Santokchand Vs Commissioner of Income Tax
Calcutta High Court · (1925) 05 CAL CK 0052
High Courts25 May 1925
Mohesh Chandra Deb Nath Vs Mathura Chandra Deb Nath and Others
Calcutta High Court · AIR 1928 Cal 360
High Courts22 May 1925
Vernon Milward Bason Vs Anne Helen Skone and Another
Calcutta High Court · AIR 1925 Cal 945 : 94 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37(1)
High Courts20 May 1925
Mahabunnessa Bibi and Others Vs Secretary of State
Calcutta High Court · AIR 1926 Cal 1064
Limitation Act, 1963 — Article 149
High Courts20 May 1925
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1925 Cal 1251 : (1925) ILR (Cal) 962 : 90 Ind. Cas. 317
Calcutta Municipal Act, 1923 — Section 364