High Courts11 May 1925
Hem Chandra Sen and Others Vs Girish Chandra Saha and Others Arjun Dhupi and Others Vs Hem Chandra Sen and Others
Calcutta High Court · AIR 1926 Cal 710 : 92 Ind. Cas. 107
Bengal Tenancy Act, 1885 — Section 50
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,461 of 3,204
High Courts11 May 1925
Chengtu Sarkar Vs Jaheruddin Mondal and Another
Calcutta High Court · 91 Ind. Cas. 669
High Courts11 May 1925
Manmatha Nath Choudhury Vs Choudhury Jamini Nath Mallik Represented By his Manager Nirapada Chatterji
Calcutta High Court · AIR 1926 Cal 246 : 90 Ind. Cas. 768
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts08 May 1925
Andoru Akanda and Others Vs Nasir Akanda and Others
Calcutta High Court · 90 Ind. Cas. 1010
Bengal Alluvion and Diluvion Regulations, 1825 — Section 1
High Courts08 May 1925
Biswambhar Das Boral Vs Amiruddin Mondal
Calcutta High Court · 89 Ind. Cas. 298
High Courts06 May 1925
Becharam Choudhuri and Others Vs Purna Chandra Chatterji and Others
Calcutta High Court · AIR 1925 Cal 845
Bengal Tenancy Act, 1885 — Section 105, 109, 7
High Courts06 May 1925
Becharam Choudhuri and Others Vs Puran Chandra Chatterji and Others
Calcutta High Court · 88 Ind. Cas. 637
Bengal Tenancy Act, 1885 — Section 105
High Courts06 May 1925
Purna Chandra Chatterjee Vs Narendra Nath Chowdhury
Calcutta High Court · (1925) ILR (Cal) 894
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts05 May 1925
(Hafez) Ahmed Yar Khan Vs Dina Nath Sadhukhan
Calcutta High Court · AIR 1925 Cal 1148 : 90 Ind. Cas. 40
Limitation Act, 1963 — Article 12
High Courts05 May 1925
Naresh Chandra Bose Vs Krishna Bhabini Dasi
Calcutta High Court · AIR 1926 Cal 505 : 94 Ind. Cas. 997
High Courts04 May 1925
Srimati Jamila Khatun and Others Vs Gour Mohan Dutta
Calcutta High Court · AIR 1926 Cal 979 : 91 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 May 1925
Mahammed Ismail and Others Vs Sharfatullah and Others
Calcutta High Court · 90 Ind. Cas. 763
Limitation Act, 1963 — Article 148, 19
High Courts04 May 1925
Sri Sri Newal Kishore Jew Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1926 Cal 187 : 89 Ind. Cas. 671
High Courts03 May 1925
Baikuntha Chandra Dhupi and Others Vs Prahlad Chandra Dhupi and Others
Calcutta High Court · 88 Ind. Cas. 583
High Courts01 May 1925
Rakhal Chandra Bardhan Vs Prosad Chandra Chatterjee and Others
Calcutta High Court · AIR 1926 Cal 73 : 90 Ind. Cas. 229
Registration Act, 1908 — Section 58(1)(e)
High Courts01 May 1925
Emperor Vs Mofizel Peada
Calcutta High Court · AIR 1925 Cal 909
Penal Code, 1860 (IPC) — Section 302, 342
High Courts01 May 1925
Panchi Dasi by her next friend Gopi Nath Saha Vs Khiroda Dasi and Others
Calcutta High Court · AIR 1926 Cal 171 : 90 Ind. Cas. 727
High Courts30 Apr 1925
Rameshwar Marwari Vs Upendranath Das Sarkar
Calcutta High Court · 90 Ind. Cas. 463
Contract Act, 1872 — Section 15, 16, 23
High Courts30 Apr 1925
Ram Chandra Agarwala and Another Vs Syameswari Dasya
Calcutta High Court · 90 Ind. Cas. 98