High Courts23 Apr 1925
In Re: Gopaldas Aurora
Calcutta High Court · AIR 1926 Cal 640 : 94 Ind. Cas. 793
Presidency Towns Insolvency Act, 1909 — Section 15
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,463 of 3,204
High Courts23 Apr 1925
Gopal Chandra Banerjee Vs Bhutnath Sasmal and Another
Calcutta High Court · 92 Ind. Cas. 411
Bengal Tenancy Act, 1885 — Section 25
High Courts22 Apr 1925
Priya Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjee and Another
Calcutta High Court · AIR 1925 Cal 1139
High Courts22 Apr 1925
Pria Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjya and Another
Calcutta High Court · 90 Ind. Cas. 835
High Courts21 Apr 1925
Shama Charan De Vs Srimati Reebala Dassi
Calcutta High Court · AIR 1926 Cal 792 : 96 Ind. Cas. 682
High Courts21 Apr 1925
Francis Higgins Pell Vs Minnie Gregory
Calcutta High Court · AIR 1925 Cal 834
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts20 Apr 1925
Chandi charan Law Vs Meher Banu
Calcutta High Court · (1925) ILR (Cal) 910
Bengal Tenancy Act, 1885 — Section 105, 110
High Courts20 Apr 1925
Chandi Charan Law Vs Meher Banu and Others
Calcutta High Court · 91 Ind. Cas. 1016
High Courts09 Apr 1925
Suresh Chandra Samaddar and Others Vs Mathura Nath Gain and Others
Calcutta High Court · AIR 1925 Cal 1187 : 90 Ind. Cas. 47
High Courts09 Apr 1925
Husena Banoo and Others Vs Hon''ble Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1926 Cal 82 : 89 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 105
High Courts08 Apr 1925
Narendra Chandra Rudra Pal Vs Sabarali Bhuiya
Calcutta High Court · AIR 1925 Cal 822 : (1925) ILR (Cal) 721
Criminal Procedure Code, 1898 (CrPC) — Section 145, 281, 360
High Courts08 Apr 1925
Kali Das Raha Vs Deodhari Mistri
Calcutta High Court · AIR 1925 Cal 1214
Penal Code, 1860 (IPC) — Section 341
High Courts07 Apr 1925
Ram Pada Chatterjee and Others Vs Basanta Baishnabi and Others
Calcutta High Court · 91 Ind. Cas. 881
High Courts07 Apr 1925
Rama Pada Chatterjee and Others Vs Basanta Baishnabi and Others
Calcutta High Court · AIR 1926 Cal 307
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3
High Courts07 Apr 1925
Gajendra Narain Maity Vs Sita Nath Das
Calcutta High Court · 90 Ind. Cas. 637
Bengal Tenancy Act, 1885 — Section 61
High Courts06 Apr 1925
In Re: Bhubaneswar Trigunait
Calcutta High Court · (1925) ILR (Cal) 871
Court Fees Act, 1870 — Section 19I, 5
High Courts06 Apr 1925
Shyamballav Saha alias Shyamlal Saha Vs Brojendra Lal Poddar
Calcutta High Court · AIR 1925 Cal 1250
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1925
In Re: Bhubaneswur Trigunait and Others
Calcutta High Court · AIR 1925 Cal 1201
Court Fees Act, 1870 — Section 5
High Courts06 Apr 1925
Ambika Charan Bhakta Vs Ram Prosad Chatterjee and Others
Calcutta High Court · 90 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101