High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi alias Chhannu Bibi and Others
Calcutta High Court · 90 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 43 Rule 1(j)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,460 of 3,204
High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi and Others
Calcutta High Court · AIR 1926 Cal 400
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts18 May 1925
Hogarth Shipping Co. Ltd. Vs Mitsui Bussan Kaisha Ltd.
Calcutta High Court · AIR 1925 Cal 922
Arbitration Act, 1940 — Section 19
High Courts18 May 1925
Purusottam Mahesri and Others Vs Panchanan Mazumdar and Others
Calcutta High Court · 90 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 182Transfer of Property Act, 1882 — Section 111
High Courts18 May 1925Dismissed
Prosonna Kumar De and Others Vs Ananda Chandra Bhattacharjee and Others
Calcutta High Court · (1925) 05 CAL CK 0004
High Courts18 May 1925
Karunamoy Sinha Vs Tinkari Ghose
Calcutta High Court · AIR 1926 Cal 511 : 91 Ind. Cas. 683
High Courts15 May 1925
Dwijendra Nath Mullick and Another Vs Gopiram Govindaram
Calcutta High Court · 89 Ind. Cas. 200
Contract Act, 1872 — Section 23
High Courts15 May 1925
Karimannessa Bibi Vs Hamedulla Alias Raja and Others
Calcutta High Court · 90 Ind. Cas. 218
High Courts15 May 1925
Emperor Vs Mohit Kumar Mukerjee
Calcutta High Court · AIR 1926 Cal 89 : (1925) ILR (Cal) 881
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 120B, 471Provincial Insolvency Act, 1920 — Section 36
High Courts15 May 1925
Emperor Vs Mohit Kumar Mukerjee and Others
Calcutta High Court · 91 Ind. Cas. 993
High Courts14 May 1925
Santosh Kumar Roy and Others Vs Rakhal Chandra Hazra and Others
Calcutta High Court · AIR 1927 Cal 174 : 94 Ind. Cas. 740
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts13 May 1925
Bibi Jabeda Khatun and Another Vs Syed Mahommad Mozaffar Ali Musani and Others
Calcutta High Court · 90 Ind. Cas. 781
Limitation Act, 1963 — Article 134, 10
High Courts13 May 1925
Sir Wasif Ali Mirza, Nawab Bahadur of Murshidabad Vs Saradindu Narain Rai and Others
Calcutta High Court · AIR 1925 Cal 953
Estates Partition Act, 1897 — Section 119
High Courts13 May 1925
Jabeda Khatun and Another Vs Mohommad Mozaffar Ali Musani and Others
Calcutta High Court · AIR 1926 Cal 322
Limitation Act, 1963 — Article 134, 10
High Courts13 May 1925
Nagendra Nath Roy and Others Vs Jugal Kishore Roy and Others
Calcutta High Court · AIR 1925 Cal 1097 : 90 Ind. Cas. 281
Contract Act, 1872 — Section 69
High Courts13 May 1925
W.R.T. Forbes Vs Mahammad Ali Haidar Khan and Another
Calcutta High Court · AIR 1925 Cal 1246 : 90 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts12 May 1925
G.L. Sitaram Vs R.M. Redden
Calcutta High Court · AIR 1926 Cal 529 : 91 Ind. Cas. 760
Provincial Insolvency Act, 1920 — Section 41
High Courts12 May 1925
Matta Majhi Vs Gopi Nath Karmakar and Others
Calcutta High Court · AIR 1926 Cal 353
Bengal Tenancy Act, 1885 — Section 105
High Courts12 May 1925
Nrisinha Charan Nandi Choudhuri Vs Batasi Dashi
Calcutta High Court · AIR 1926 Cal 106 : 90 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts12 May 1925
Gour Routh Vs Digamber Giri and Others
Calcutta High Court · AIR 1926 Cal 790 : 96 Ind. Cas. 669