High Courts09 Jun 1925
Isabella Goal Company Vs Commissioner of Income Tax
Calcutta High Court · AIR 1926 Cal 396
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,458 of 3,204
High Courts09 Jun 1925
Isabella Coal Company Vs Commissioner of Income Tax
Calcutta High Court · (1925) 06 CAL CK 0007
High Courts08 Jun 1925
Bidhumukhi and Others Vs Gobinda Chandra Pal
Calcutta High Court · 90 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts08 Jun 1925
Satish Chandra Chakravarty and Others Vs Syed Abdul Hasir alias Ranjanali and Others
Calcutta High Court · 91 Ind. Cas. 608
Partition Act, 1876 — Section 111
High Courts08 Jun 1925
Purna Chandra Mukerji and Another Vs Gopendra Krishna Kundu and Others
Calcutta High Court · AIR 1926 Cal 744 : 91 Ind. Cas. 517
Specific Relief Act, 1877 — Section 15
High Courts08 Jun 1925
Mahammed Wasel Ali and Another Vs Nainuddin Mandal and Others
Calcutta High Court · 91 Ind. Cas. 614
High Courts08 Jun 1925
Chattu Lal Misser and Others Vs Marwari Commercial Bank Ltd. and Others
Calcutta High Court · 96 Ind. Cas. 839
High Courts05 Jun 1925
Iswar Sant and Others Vs Torendra Nath Kuila
Calcutta High Court · AIR 1926 Cal 163
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Jun 1925
Iswor Sant and Others Vs Torendra Nath Kuila
Calcutta High Court · 92 Ind. Cas. 981
Bengal Tenancy Act, 1885 — Section 49
High Courts04 Jun 1925
Rasak Ali alias Rased Ali Mandal and Others Vs Hazi Abdul Rasid and Others
Calcutta High Court · AIR 1926 Cal 524
High Courts04 Jun 1925
Abbas Sheikh and Others Vs Neyamatennessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 540 : 91 Ind. Cas. 662
Bengal Tenancy Act, 1885 — Section 49
High Courts04 Jun 1925
Radha Nath Dutta and Others Vs Chandra Kumar Dutt and Others
Calcutta High Court · AIR 1926 Cal 523 : 91 Ind. Cas. 718
Bengal Alluvial Land Settlement Act, 1858 — Section 2Bengal Alluvion (Amendment) Act, 1868 — Section 3Bengal Alluvion and Diluvion Act, 1847 — Section 6
High Courts01 Jun 1925
The Secretary of State for India in Council and Khagendra Nanda Asram Shebait of Sree Sree Iswar Brindaban Chandra Jew Thakur Vs Nemai Chand Mukherjee and Others
Calcutta High Court · 91 Ind. Cas. 752
High Courts01 Jun 1925
Madhusudan Chakravarti and Others Vs Satish Chandra Nag and Others
Calcutta High Court · AIR 1926 Cal 512 : 91 Ind. Cas. 620
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(3), 96
High Courts01 Jun 1925
Maniraddi Molla Vs Ambica Charan Karmakar and Another
Calcutta High Court · AIR 1926 Cal 734 : 91 Ind. Cas. 668
Bengal Tenancy Act, 1885 — Section 85(1)
High Courts01 Jun 1925
Surendra Nath Das Gupta and Another Vs Satyendra Nath Bhattacharjya and Others
Calcutta High Court · AIR 1926 Cal 985 : 92 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts29 May 1925
Port Canning and Land Improvement Company Ltd. Vs Achhiruddi Mollah and Others
Calcutta High Court · AIR 1926 Cal 693
Bengal Tenancy Act, 1885 — Section 46
High Courts29 May 1925
The Port Canning and Land Improvement Company Limited Vs Heirs of Late Bahir Molla and Others
Calcutta High Court · 92 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Section 46Limitation Act, 1963 — Section 14
High Courts29 May 1925
Ramesh Chandra Guha Bahadur and Others Vs Dinesh Chandra Guha and Others
Calcutta High Court · AIR 1925 Cal 1010 : 90 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 May 1925
Sourab Bibi and Others Vs Abbas Ali Biswas and Others
Calcutta High Court · 91 Ind. Cas. 725