High Courts12 Jun 1925
Jnanendra Nath Biswas and Another Vs Jogendra Nath Pal and Others
Calcutta High Court · AIR 1926 Cal 772 : 91 Ind. Cas. 191
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,457 of 3,204
High Courts12 Jun 1925
Rahimuddi Meaji Vs Srimati Amina Bibi alias Kali Bibi
Calcutta High Court · AIR 1926 Cal 662 : 94 Ind. Cas. 920
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Jun 1925
Kissen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · 89 Ind. Cas. 735
Transfer of Property Act, 1882 — Section 130
High Courts12 Jun 1925
Kisen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · AIR 1926 Cal 447
Transfer of Property Act, 1882 — Section 130
High Courts11 Jun 1925
Arpin Khan and Others Vs Chandi Charan Guha and Others
Calcutta High Court · AIR 1926 Cal 950 : 95 Ind. Cas. 252
Bengal Tenancy Act, 1885 — Section 11
High Courts11 Jun 1925
Nitai Pada Das and Others Vs Sarat Kumari Dasi and Another
Calcutta High Court · AIR 1927 Cal 96
High Courts11 Jun 1925
Sailabala Deb and Others Vs Baikuntha Nath Ghose and Others
Calcutta High Court · 91 Ind. Cas. 186
High Courts11 Jun 1925
In Re: Bhagat Bros. Ltd.
Calcutta High Court · AIR 1925 Cal 809
Companies Act, 1956 — Section 209, 209(2)
High Courts11 Jun 1925
Dwarka Nath Dutta Vs Chandra Mohun Roy and Others
Calcutta High Court · 91 Ind. Cas. 642
High Courts11 Jun 1925
Brojo Dhabal and Others Vs Prem Chand Kundu
Calcutta High Court · 91 Ind. Cas. 726
Bengal Tenancy Act, 1885 — Section 72Evidence Act, 1872 — Section 116
High Courts10 Jun 1925
Mahim Chandra Dey Vs Ramdayal Dutta and Others
Calcutta High Court · AIR 1926 Cal 170 : 91 Ind. Cas. 757
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts10 Jun 1925
Abdul Karim and Others Vs Chhale Ahamed and Others
Calcutta High Court · 91 Ind. Cas. 688
High Courts10 Jun 1925
Abdul Karim and Others Vs Chhale Ahmed and Others
Calcutta High Court · AIR 1926 Cal 479
High Courts10 Jun 1925
Gour Chandra Das Vs Subashini Dasi
Calcutta High Court · AIR 1926 Cal 240 : 90 Ind. Cas. 523
High Courts10 Jun 1925
Nil Madhab Mahapatra and Others Vs Joy Gopal Mahanti and Others
Calcutta High Court · AIR 1926 Cal 560 : 91 Ind. Cas. 719
High Courts09 Jun 1925
Isabella Coal Company Vs The Commissioner of Income Tax
Calcutta High Court · 89 Ind. Cas. 789
Income Tax Act, 1922 — Section 10(2)(viii), 66(2)
High Courts09 Jun 1925
Adam Sardar and Others Vs Bisweswar Das and Others
Calcutta High Court · AIR 1926 Cal 684 : 92 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 105
High Courts09 Jun 1925
Hemanta Kumar Roy and Others Vs Meser Bibi
Calcutta High Court · 95 Ind. Cas. 984
High Courts09 Jun 1925
Ismail Sha Vs Emperor
Calcutta High Court · AIR 1926 Cal 692 : 91 Ind. Cas. 542
Criminal Procedure Code, 1898 (CrPC) — Section 342, 370
High Courts09 Jun 1925
Mahammad Abjal and Another Vs Hafizannessa Khatun and Others
Calcutta High Court · AIR 1926 Cal 741 : 91 Ind. Cas. 567