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Calcutta High Court judgments

64,079 judgments · page 2,455 of 3,204

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High Courts25 Jun 1925

L.R. Counsell Vs Srimati Sukumari Devi

Calcutta High Court · 91 Ind. Cas. 417

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High Courts25 Jun 1925

Azizur Rahaman Vs Ram Chandra Poddar and Others

Calcutta High Court · AIR 1926 Cal 686

Limitation Act, 1963 — Section 19
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High Courts24 Jun 1925

Ananda Chandra Kacharu Vs Barada Kanta Dey and Others

Calcutta High Court · AIR 1926 Cal 177 : 90 Ind. Cas. 509

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High Courts24 Jun 1925

Baikuntha Nath De and Others Vs Shaik Hari and Another

Calcutta High Court · AIR 1926 Cal 592 : 92 Ind. Cas. 899

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High Courts24 Jun 1925

Monohar Mukherjee Vs Suresh Chandra Mukherjee and Others

Calcutta High Court · 91 Ind. Cas. 423

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High Courts24 Jun 1925

Durga Prosad Lahiri Choudhuri and Others Vs Ratan Mahommed Sarkar

Calcutta High Court · 92 Ind. Cas. 897

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High Courts24 Jun 1925

Syed Faizuddin Ali and Another Vs Mirza Iyahiya Siraji and Another

Calcutta High Court · AIR 1926 Cal 583 : 91 Ind. Cas. 352

Religious Endowments Act, 1863 — Section 14
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High Courts24 Jun 1925

Bhagirathi Chowdhury and Others Vs Emperor

Calcutta High Court · 92 Ind. Cas. 174

Criminal Procedure Code, 1898 (CrPC) — Section 162
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High Courts24 Jun 1925

Isharani Nirupoma Devi Vs Victor Nitendra Narain

Calcutta High Court · AIR 1926 Cal 871 : 96 Ind. Cas. 598

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High Courts24 Jun 1925

Bashirulla Bhuiya and Others Vs Meajan and Others

Calcutta High Court · AIR 1926 Cal 690 : 92 Ind. Cas. 593

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High Courts23 Jun 1925

Raja Rishi Kesh (Rishi Case in Vakalatnamah) Law Vs Sons and Heirs of Shamsher Kahn and Others

Calcutta High Court · AIR 1926 Cal 736 : 92 Ind. Cas. 48

Cess Act, 1880 — Section 52
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High Courts23 Jun 1925

Bhabadeb Chatterjee Vs Bhusan Chandra Mukherjee and Another

Calcutta High Court · 91 Ind. Cas. 712

Limitation Act, 1963 — Section 26
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High Courts23 Jun 1925

Nripati Nath Bhattacharjee Vs Jatindra Kumar Das

Calcutta High Court · AIR 1926 Cal 577 : 91 Ind. Cas. 407

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High Courts23 Jun 1925

Bengal Nagpur Railway Company Ltd. Vs Co-operative Hindusthan Bank Ltd.

Calcutta High Court · AIR 1926 Cal 1089 : 97 Ind. Cas. 606

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High Courts23 Jun 1925

Sreemati Chowdhury Maheswari Dei Vs Gaurhari Maity

Calcutta High Court · AIR 1926 Cal 767 : 91 Ind. Cas. 380

Letters Patent Act, 1865 — Clause 15
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High Courts23 Jun 1925

In Re: Gopal Dass Auroba

Calcutta High Court · 91 Ind. Cas. 975

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High Courts22 Jun 1925

Sheikh Moharamdi Vs Sheikh Asmat and Sheikh Rahamat

Calcutta High Court · 91 Ind. Cas. 493

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High Courts22 Jun 1925

Ahmad Ali and Another Vs Malhiul Alam Choudhury

Calcutta High Court · 91 Ind. Cas. 474

Transfer of Property Act, 1882 — Section 6(e)
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High Courts22 Jun 1925

Mahendra Nath Bhunia and Others Vs Ashutosh Pradhan and Others

Calcutta High Court · AIR 1926 Cal 545 : 91 Ind. Cas. 478

Bengal Tenancy Act, 1885 — Article 6Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
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High Courts22 Jun 1925

Baikuntha Nath Kar and Another Vs Adhar Chandra Pain

Calcutta High Court · AIR 1926 Cal 653 : 92 Ind. Cas. 727

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