High Courts19 Jun 1925
Bimala Prosad Mukerji Vs Lal Moni Devi and Others
Calcutta High Court · 91 Ind. Cas. 862
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,456 of 3,204
High Courts19 Jun 1925
Hamid Ali Bepari Vs Emperor
Calcutta High Court · AIR 1926 Cal 149 : (1925) ILR (Cal) 1015
Penal Code, 1860 (IPC) — Section 24, 379
High Courts19 Jun 1925
Hira Lal Banerjee and Others Vs Surendra Nath Sarbanga and Others
Calcutta High Court · AIR 1926 Cal 504 : 91 Ind. Cas. 488
Court Fees Act, 1870 — Section 7(xi)
High Courts19 Jun 1925
Satya Neranjun Shaw and Another Vs The Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1926 Cal 708
High Courts18 Jun 1925
Ram Chandra Gope Vs Srimati Parameswari Gopini and Others
Calcutta High Court · 91 Ind. Cas. 358
High Courts18 Jun 1925
Benoy Krishna Gain and Another Vs Fanindra Nath Roy Choudhuri and Others
Calcutta High Court · AIR 1927 Cal 100
High Courts17 Jun 1925
Gulam Husain Pradhania Vs K. S. Bonnerjee
Calcutta High Court · AIR 1926 Cal 1169 : 95 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts17 Jun 1925
Mamin Khan and Others Vs Moizuddin Khan and Others
Calcutta High Court · AIR 1926 Cal 647 : 91 Ind. Cas. 348
High Courts17 Jun 1925
Kirtibash Dubey Vs The Indian Iron and Steel Company Ltd.
Calcutta High Court · AIR 1926 Cal 536 : 91 Ind. Cas. 480
Bengal Tenancy Act, 1885 — Section 116, 76
High Courts17 Jun 1925
Baldeodas Lohea Vs Shubchurndas Goenka and Others
Calcutta High Court · AIR 1926 Cal 327
High Courts16 Jun 1925
Jnan Chandra Dhupi and Others Vs Ray Satish Chandra Chaudhury Bahadur and Others
Calcutta High Court · AIR 1926 Cal 645 : 91 Ind. Cas. 451
High Courts16 Jun 1925
Damodar Poddar and Another Vs Jadunath Dutt and Others
Calcutta High Court · 91 Ind. Cas. 449
Evidence Act, 1872 — Section 32(2)
High Courts16 Jun 1925
The Firm of Ram Prosad Ram Kissen Agarwalla, Ram Prosad Poddar Vs Haro Kumar Basak and Others
Calcutta High Court · AIR 1926 Cal 1017 : 92 Ind. Cas. 298
Civil Procedure Code, 1908 (CPC) — Section 2(2)(d)
High Courts16 Jun 1925
Sukhdeodas Ram Prosad Vs Jaintilal Jamunadas and Another
Calcutta High Court · AIR 1926 Cal 697 : 92 Ind. Cas. 392
High Courts15 Jun 1925
Bidyadhar Bachar and Others Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1925 Cal 1076
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Jun 1925
Gora Chand Haldar and Another Vs Prafulla Kumar Roy and Others
Calcutta High Court · AIR 1925 Cal 907
High Courts15 Jun 1925
Chandra Kumar Guha Vs Elahi Buksha and Others
Calcutta High Court · 92 Ind. Cas. 616
High Courts12 Jun 1925
Makhan Mapa Vs Monindra Nath Bose and Others
Calcutta High Court · AIR 1925 Cal 1260
High Courts12 Jun 1925
Thakurdin Tewari Vs Mahammad Ibrahim
Calcutta High Court · 91 Ind. Cas. 178
Bengal Tenancy Act, 1885 — Section 105