High Courts28 Jan 1926
Suckchand Das Vs Giridhari Das and Another
Calcutta High Court · 97 Ind. Cas. 1016
Bengal Tenancy Act, 1885 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,441 of 3,204
High Courts26 Jan 1926
Basant Lal and Others Vs Purna Chandra Banerji
Calcutta High Court · AIR 1926 Cal 1117
High Courts26 Jan 1926
C.E. Stuart Vs D.A.C. Stuart
Calcutta High Court · AIR 1926 Cal 864 : 96 Ind. Cas. 932
High Courts26 Jan 1926
Jogendra Nathkar Vs Sudhir Chandra Roy and Others
Calcutta High Court · 95 Ind. Cas. 838
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jan 1926
Dinu Ghose and Others Vs Kati Ghose
Calcutta High Court · 95 Ind. Cas. 545
Contract Act, 1872 — Section 69, 70
High Courts25 Jan 1926
National Coal Co. Ltd. Vs Gyan Ranjan Bhattacharya
Calcutta High Court · AIR 1927 Cal 299
Companies Act, 1956 — Section 53
High Courts22 Jan 1926
National Coal Co., Ltd. Vs Kshitish Bose and Co.
Calcutta High Court · AIR 1926 Cal 818 : 95 Ind. Cas. 409
High Courts22 Jan 1926
Trailakyanath Char Vs Chintamoney Dutt and Another
Calcutta High Court · AIR 1926 Cal 813 : 95 Ind. Cas. 426
High Courts21 Jan 1926
Panchubala Debi Vs Jotindra Nath Goswami and Others
Calcutta High Court · AIR 1926 Cal 993
High Courts21 Jan 1926
Kalisadhan Mitra and Another Vs Prafulla Chandra Mittra
Calcutta High Court · AIR 1926 Cal 1061 : 95 Ind. Cas. 848
High Courts20 Jan 1926
Sishir Kumar Mitter Vs Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 786 : 96 Ind. Cas. 649
Calcutta Municipal Act, 1923 — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts20 Jan 1926
Bijoy Gopal Ghosh Vs Iswar Chandra Kumar
Calcutta High Court · 97 Ind. Cas. 659
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 380, 427, 436
High Courts19 Jan 1926
Ram Dan Damani Vs Hari Das Damini
Calcutta High Court · AIR 1926 Cal 1048 : 95 Ind. Cas. 933
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 420
High Courts15 Jan 1926
Secretary of State Vs K.S. Bannerjee
Calcutta High Court · AIR 1927 Cal 45 : 97 Ind. Cas. 140
Court Fees Act, 1870 — Section 8
High Courts15 Jan 1926
Srimati Saudamini Ghose Vs The Jessore Registered Loan Company Limited
Calcutta High Court · AIR 1926 Cal 1146 : 96 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(f)
High Courts13 Jan 1926
Kanappa Chetty and Others Vs Sugan Chand Daga
Calcutta High Court · 96 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Order 49 Rule 1
High Courts13 Jan 1926
Srimati Basanta Kumari Debi and Another Vs Beni Madhab Mahapatra
Calcutta High Court · AIR 1926 Cal 1058 : 95 Ind. Cas. 788
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts13 Jan 1926
Sugan Chand Daga Vs Kanappa Chetty and Others
Calcutta High Court · AIR 1926 Cal 977