High Courts10 Feb 1926
Sheik Ketabuddin and Others Vs Nafar Chandra Pattok and Others
Calcutta High Court · AIR 1927 Cal 230
Evidence Act, 1872 — Section 157
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,440 of 3,204
High Courts10 Feb 1926
Naturam Barman alias Nutu Adhikari Vs Ulluk Chand Barman and Others
Calcutta High Court · AIR 1926 Cal 1041 : 95 Ind. Cas. 700
High Courts09 Feb 1926
Birendra Kishore Manikya Bahadur Vs Bhola Mia Majumdar and Others
Calcutta High Court · AIR 1927 Cal 15
Bengal Tenancy Act, 1885 — Section 30, 52, 7
High Courts09 Feb 1926
Maharaja Birendra Kishore Manikya Bahadur Vs Bhola Mia Majumdar and Others
Calcutta High Court · 97 Ind. Cas. 385
Bengal Tenancy Act, 1885 — Section 30, 52, 7
High Courts08 Feb 1926
Gokul Chandra Ray Vs Radha Govinda Shaha and Others
Calcutta High Court · AIR 1926 Cal 1210 : 97 Ind. Cas. 1013
Provincial Insolvency Act, 1920 — Section 33, 33(3)
High Courts08 Feb 1926
Munshi Salimuddin Ahmad Vs Rahim Sheik and Others
Calcutta High Court · 97 Ind. Cas. 1038
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Feb 1926
Salimuddin Ahammad Vs Rahim Sheik and Others
Calcutta High Court · AIR 1926 Cal 1113
High Courts05 Feb 1926
Debendra Nath Mitra Majumdar Vs Sheik Sefatulla
Calcutta High Court · AIR 1927 Cal 130
High Courts05 Feb 1926
(Kumar) Birendra Nath Ray Bahadur Vs Satis Chandra Joardar and Others
Calcutta High Court · AIR 1926 Cal 1166
High Courts05 Feb 1926
Munni Lal Kshetry Vs Sasi Bhusan Adhikari and Another
Calcutta High Court · AIR 1927 Cal 339
High Courts05 Feb 1926
Devendra Narayan Majumdar and Others Vs Jhumur Pramanik
Calcutta High Court · 95 Ind. Cas. 622
Limitation Act, 1963 — Article 130, 131
High Courts05 Feb 1926
Raja Manindra Narain Roy Shebait of Idol Krishna Ray Jiu Vs Executors to the Estate of late Bhuban Chandra Bandopadhyay and Others
Calcutta High Court · AIR 1926 Cal 913 : 95 Ind. Cas. 644
High Courts02 Feb 1926
Muktakeshi Pal Vs Ramani Mohan Bhattacharya and Others
Calcutta High Court · AIR 1927 Cal 195
High Courts02 Feb 1926
Joyman Bewa Vs Easin Sarkar
Calcutta High Court · AIR 1926 Cal 877 : 95 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 126Stamp Act, 1899 — Section 35, 36
High Courts01 Feb 1926
Satya Charan Mitter Vs Emperor
Calcutta High Court · AIR 1926 Cal 586 : 94 Ind. Cas. 266
Calcutta Police Act, 1866 — Section 78A
High Courts29 Jan 1926
Lakhan Chandra Malo Vs Gopal Sheikh and Others
Calcutta High Court · (1926) 01 CAL CK 0050
High Courts29 Jan 1926
Benode Behary Saha Vs Rai Sundari Dassya
Calcutta High Court · AIR 1926 Cal 779
High Courts29 Jan 1926
Emperor Vs Garib Hari
Calcutta High Court · AIR 1926 Cal 742 : 94 Ind. Cas. 365
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts28 Jan 1926
Gholam Sidhique Khan and Others Vs Jogendra Nath Mitra and Another
Calcutta High Court · AIR 1926 Cal 916 : 96 Ind. Cas. 199
Transfer of Property Act, 1882 — Section 41
High Courts28 Jan 1926
Kali Prosanna Ray Vs Prem Chand Mahapatra and Others
Calcutta High Court · AIR 1926 Cal 1062 : 95 Ind. Cas. 853
Bengal Tenancy Act, 1885 — Section 159, 163, 167