High Courts24 Feb 1926
Prafulla Kamini Ray Vs Birendra Nath Ray and Others
Calcutta High Court · 97 Ind. Cas. 236
Letters Patent Act, 1865 — Section 15
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,439 of 3,204
High Courts24 Feb 1926
Atul Chandra Kundu Vs Bhusan Chandra Kundu
Calcutta High Court · AIR 1926 Cal 1190 : 97 Ind. Cas. 690
Partition Act, 1893 — Section 3
High Courts23 Feb 1926
Srimati Kamini Mayi Debi Vs Bhusan Chandra Ghose
Calcutta High Court · AIR 1926 Cal 1193 : 97 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 13, 17, 7
High Courts23 Feb 1926
Kailash Chandra Tarafdar Vs Gopal Chandra Poddar
Calcutta High Court · AIR 1926 Cal 798 : 95 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts23 Feb 1926
Tarap Sheikh Vs Kunja Behary Roy Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 1226
High Courts23 Feb 1926
Niranjan Mukherjee Vs Soudamini Dasi and Others
Calcutta High Court · AIR 1926 Cal 714
High Courts19 Feb 1926
Chairman, Howrah Municipality Vs Ramsarup Serougee
Calcutta High Court · AIR 1926 Cal 1073
High Courts19 Feb 1926
The Chairman Howrah, Municipality Vs Ramsarup Serougee
Calcutta High Court · 95 Ind. Cas. 726
Bengal Municipal Act, 1932 — Section 204, 44
High Courts19 Feb 1926
Hara Mohan Das Vs Emperor
Calcutta High Court · 96 Ind. Cas. 119
Penal Code, 1860 (IPC) — Section 196, 471
High Courts18 Feb 1926
Nazoo Meah Vs Mazar Ali
Calcutta High Court · AIR 1926 Cal 1003 : 95 Ind. Cas. 1011
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6
High Courts18 Feb 1926
Dasarathy Chakravarty Vs Maharaja Khaunish Chandra Ray
Calcutta High Court · AIR 1927 Cal 938
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Feb 1926
Uma Charan Panda Vs Lakshmi Narayan Panda and Others
Calcutta High Court · AIR 1927 Cal 214
Bengal Tenancy Act, 1885 — Section 104H, 104J
High Courts17 Feb 1926
Chand Meah Vs Mohummad Muzaffar Howladar and Another
Calcutta High Court · 97 Ind. Cas. 313
High Courts16 Feb 1926Dismissed
B. Walvekar and Others Vs The King-Emperor
Calcutta High Court · (1926) 02 CAL CK 0045
High Courts16 Feb 1926
Upendra Nath Jana Vs Jogendra Nath Mana
Calcutta High Court · AIR 1926 Cal 1088 : 95 Ind. Cas. 761
High Courts15 Feb 1926
Lal Behary Maity and Others Vs Rajendra Nath Maity and Others
Calcutta High Court · AIR 1926 Cal 866 : 95 Ind. Cas. 353
Bengal Land Revenue Sales Act, 1859 — Section 6Contract Act, 1872 — Section 59
High Courts12 Feb 1926
Keramat Ali Khan Vs Kumar Krishna Nandi Choudhuri
Calcutta High Court · 97 Ind. Cas. 291
High Courts12 Feb 1926
Keramat Ali Khan Vs Krishna Nandi Ghoudhuri and Others
Calcutta High Court · AIR 1926 Cal 1228
High Courts10 Feb 1926
Hara Prasad Gain and Others Vs Gopal Chandra Gain and Others
Calcutta High Court · AIR 1927 Cal 315
Bengal Public Demands Recovery Act, 1913 — Section 7