High Courts13 Jan 1926
Shamsud Ali Vs Miriam Elias and Others
Calcutta High Court · AIR 1926 Cal 1140 : 97 Ind. Cas. 710
Limitation Act, 1908 — Section 19
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,442 of 3,204
High Courts12 Jan 1926
Akshoy Kumar Chakraburty Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 175a
Criminal Procedure Code, 1898 (CrPC) — Section 173(b)Penal Code, 1860 (IPC) — Section 211
High Courts12 Jan 1926
Dearish and Others Vs Dwijadas Chakrabarty and Another
Calcutta High Court · 97 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts11 Jan 1926
Dwarka Nath Karmakar Vs Lalit Mohan Karmakar
Calcutta High Court · 97 Ind. Cas. 576
High Courts11 Jan 1926
Srihari Jana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · AIR 1926 Cal 1040
High Courts11 Jan 1926
Maharaja Sashi Kanta Acharjee Bahadur Vs Fooljan Bewa and Others
Calcutta High Court · AIR 1926 Cal 1184 : 96 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18
High Courts11 Jan 1926
Radhamatulla Mondal and Others Vs Lokeman Dafadar and Others
Calcutta High Court · 96 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts11 Jan 1926
Sriharijana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · 95 Ind. Cas. 961
High Courts11 Jan 1926
Upendra Nath Bose Roy Chowdhury and Others Vs K.B. Dutt and Others
Calcutta High Court · 96 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Jan 1926
Jogesh Chandra Roy Vs Annada charan Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 1065 : 95 Ind. Cas. 831
High Courts08 Jan 1926
Satis Chandra Giri Vs Benoy Krishna Mukhopadhya and Others
Calcutta High Court · AIR 1926 Cal 1092 : 96 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jan 1926
Sukh Lal Shah Vs Prosanna Kumar Shaha and Another
Calcutta High Court · AIR 1926 Cal 1199
High Courts07 Jan 1926
Ram Chandra De and Another Vs Gajendra Nath Das
Calcutta High Court · 94 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 31, 420
High Courts06 Jan 1926
Safitannessa Khatun and Others Vs Megh Lal Gope and Others
Calcutta High Court · AIR 1926 Cal 735 : 94 Ind. Cas. 172
High Courts06 Jan 1926
Bhusan Shahana and Others Vs Upendra Nath Ghose and Others
Calcutta High Court · 96 Ind. Cas. 665
High Courts06 Jan 1926
Srikrishna Mandal Vs Khadiar Chand Pali and Srimaty Biradasundari Dasi and Others
Calcutta High Court · 96 Ind. Cas. 581
High Courts05 Jan 1926
Upendra Nath Mukhopadhya and Another Vs Kiran Chandra Ghore and Others
Calcutta High Court · AIR 1926 Cal 1046 : 97 Ind. Cas. 149
High Courts05 Jan 1926
Deven Mandal and Others Vs Dhurba Kumar Mandal and Others
Calcutta High Court · AIR 1927 Cal 916