COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,443 of 3,204
The Secretary of State for India in Council Vs Naresh Chandra Bose
Calcutta High Court · AIR 1926 Cal 1000 : 95 Ind. Cas. 459
Srimati Hemangini Dasi Vs Emperor
Calcutta High Court · AIR 1926 Cal 944 : 97 Ind. Cas. 42
Ram Chunder Serowgie and Another Vs Gowri Nath Dutt
Calcutta High Court · AIR 1926 Cal 927 : 97 Ind. Cas. 376
Abdul Rahaman Haji Hossein Vs Gourhari Ghose
Calcutta High Court · 95 Ind. Cas. 629
Srimati Priyambada Debi Vs Priya Nath Banerjee and Others
Calcutta High Court · AIR 1926 Cal 822 : 95 Ind. Cas. 334
Registered Jessore Loan Co., Ltd. Vs Gopal Hari Ghose Choudhury and Another
Calcutta High Court · AIR 1926 Cal 657 : 94 Ind. Cas. 159
Rebati Mohun Das and Another Vs Alauddin Ahammed Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 29
Raja Satya Niranjan Chakra Barty and Others Vs Abrahim Mandal and Others
Calcutta High Court · AIR 1926 Cal 1069 : 95 Ind. Cas. 843
Mansurali Sarkar Vs Jamiran Bewa and Others
Calcutta High Court · AIR 1926 Cal 976 : 95 Ind. Cas. 203
Keramat Ali Khan Vs Baidya Nath Biswas and Others
Calcutta High Court · AIR 1926 Cal 955 : 95 Ind. Cas. 297
Mr. K.S. Bannerjee Vs Maharaja Kumar Dharendra Krishna Deb Bahadur and Others
Calcutta High Court · 96 Ind. Cas. 659
Tarakeswar Mukhopadhyay Vs Emperor
Calcutta High Court · AIR 1922 Cal 788 : 94 Ind. Cas. 600
Brahmopada Bhattacharjee alias Chakravarti and Others Vs Rai Mohan Haldar and Others
Calcutta High Court · 94 Ind. Cas. 967
Lloyds Bank, Ltd. Vs Surojimull Jalar and Others
Calcutta High Court · AIR 1926 Cal 1112
Jnanendra Bala Debi Vs Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1926 Cal 597
Jogesh Chandra Ray Vs Fazar Ali
Calcutta High Court · AIR 1926 Cal 960 : 96 Ind. Cas. 10
Shamsuddin Biswas and Others Vs Molannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 941 : 95 Ind. Cas. 300
Ganga Prosad Chowdhury Vs Kuladananda Roy and Others
Calcutta High Court · AIR 1926 Cal 568 : 94 Ind. Cas. 235