High Courts07 May 1926
Ashutosh Ganguly Vs E.L. Watson
Calcutta High Court · AIR 1927 Cal 149
Presidency Towns Insolvency Act, 1909 — Section 102
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,433 of 3,204
High Courts07 May 1926
Mabarek Fakir Vs Bhuban Mohan Ghose and Others
Calcutta High Court · 97 Ind. Cas. 728
Limitation Act, 1963 — Section 4, 5
High Courts06 May 1926
Mahanta Bhagaban Das, Shebait of Raghuram Deb Thakur Vs Bisweswar Nath Shaha and Others
Calcutta High Court · 100 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 11, 5Transfer of Property Act, 1882 — Section 41, 6
High Courts06 May 1926
Jiban Krishna Mullik Vs Nirupama Gupta and Another
Calcutta High Court · AIR 1926 Cal 1009 : 96 Ind. Cas. 846
High Courts06 May 1926
Mahanta Bhagaban Das Vs Bisweswar Nath Saha and Others
Calcutta High Court · AIR 1927 Cal 220
Bengal Tenancy Act, 1885 — Section 5
High Courts06 May 1926
Kunjolal Pal and Another Vs Idurali Sardar and Others
Calcutta High Court · AIR 1927 Cal 82 : 97 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 May 1926
Muktamala Dasi Vs Ram Chandra De and Others
Calcutta High Court · AIR 1927 Cal 84 : 97 Ind. Cas. 879
High Courts05 May 1926
Asrafannessa Khatun and Another Vs Hem Chandra Chaudhury
Calcutta High Court · 100 Ind. Cas. 293
Bengal Tenancy Act, 1885 — Section 102, 106
High Courts05 May 1926
Sheikh Abdulla Vs Mohammad Muslim
Calcutta High Court · AIR 1926 Cal 1205 : 96 Ind. Cas. 1056
High Courts05 May 1926
The Superintendent and Remembrancer of Legal Affairs Vs G.C. Wilson
Calcutta High Court · 96 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 304, 334, 352
High Courts05 May 1926
Mt. Asrufannessa Khatun and Another Vs Hem Chandra Chaudhury
Calcutta High Court · AIR 1927 Cal 216
Bengal Tenancy Act, 1885 — Section 106
High Courts04 May 1926
Rajendra Kumar Das Vs Sarat Chandra Das and Others
Calcutta High Court · AIR 1926 Cal 1181 : 96 Ind. Cas. 586
High Courts03 May 1926
Harendra Kumar Ghosh Vs Emperor
Calcutta High Court · AIR 1927 Cal 409 : 101 Ind. Cas. 597
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 409
High Courts30 Apr 1926
Rustomjee Dorabjee Vs K.D. Brothers and Another
Calcutta High Court · AIR 1927 Cal 163
Presidency Towns Insolvency Act, 1909 — Section 45
High Courts30 Apr 1926
Jewraj Kharewalla Vs Lalbhai Kalyanbhai and Co.
Calcutta High Court · AIR 1926 Cal 1011
High Courts29 Apr 1926
Srish Chandra Dutta and Others Vs Mathura Nath Dutta
Calcutta High Court · AIR 1927 Cal 936 : 102 Ind. Cas. 148
High Courts28 Apr 1926
Paresh Chandra Sen Gupta Vs Jogendra Nath Roy Chowdhury and Another
Calcutta High Court · AIR 1927 Cal 93 : 97 Ind. Cas. 955
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94
High Courts27 Apr 1926
Bireswar Mookherji and Others Vs Srimati Troilokhya Dasi
Calcutta High Court · 96 Ind. Cas. 315
High Courts27 Apr 1926
Umesh Chandra Das Gupta Vs Bipin Behary Pramanik and Another
Calcutta High Court · AIR 1927 Cal 75 : 97 Ind. Cas. 546
Transfer of Property Act, 1882 — Section 106, 50, 50(2)