High Courts27 Apr 1926
Umed Sheikh and Others Vs Emperor
Calcutta High Court · 96 Ind. Cas. 867
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,434 of 3,204
High Courts27 Apr 1926
Srish Chandra Ray and Others Vs Gaharali Talukdar and Others
Calcutta High Court · AIR 1927 Cal 148 : 97 Ind. Cas. 603
High Courts26 Apr 1926
Purna Chandra Kundu and Others Vs Manobini Devi
Calcutta High Court · AIR 1927 Cal 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts26 Apr 1926Dismissed
Phaniram Rathi Vs Ambica Charan Hazra
Calcutta High Court · (1926) 04 CAL CK 0020
High Courts26 Apr 1926
Abdul Alim Vs Abdul Hafez and Others
Calcutta High Court · AIR 1927 Cal 89 : 97 Ind. Cas. 838
Limitation Act, 1963 — Article 179(2), 182(2)
High Courts26 Apr 1926
Subal Chandra Kar and Another Vs Jatindra Mohan Ghose and Another
Calcutta High Court · AIR 1927 Cal 175
High Courts26 Apr 1926
Bhaniram Rathi Vs Ambica Charan Hazra and Others
Calcutta High Court · AIR 1927 Cal 21 : 97 Ind. Cas. 731
Transfer of Property Act, 1882 — Section 53
High Courts26 Apr 1926
Rasik Moral by his next friend Sashi Bhusan Mandal Vs Kumar Jyotish Kantha Roy
Calcutta High Court · AIR 1926 Cal 1106 : 97 Ind. Cas. 614
High Courts23 Apr 1926
Sarda Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · 97 Ind. Cas. 817
High Courts23 Apr 1926
Ram Chandra Acharjee Vs Aditya Chandra Pal
Calcutta High Court · AIR 1926 Cal 1051 : 97 Ind. Cas. 353
Criminal Procedure Code, 1898 (CrPC) — Section 107, 147
High Courts23 Apr 1926
Sarada Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · AIR 1927 Cal 39
High Courts23 Apr 1926
Naibulla (Nayabulla) Shaikh and Others Vs Emperor
Calcutta High Court · 96 Ind. Cas. 990
Penal Code, 1860 (IPC) — Section 304
High Courts22 Apr 1926
Krishna Charan Sukladas and Others Vs Nitya Sundari Devi
Calcutta High Court · AIR 1926 Cal 1239 : 97 Ind. Cas. 412
High Courts22 Apr 1926
Jiban Naskar and Another Vs Muralidhar and Another
Calcutta High Court · AIR 1927 Cal 48 : 97 Ind. Cas. 513
Bengal Tenancy Act, 1885 — Section 50
High Courts21 Apr 1926
Aswini Kumar Dutta and Another Vs Gobinda Chandra Chanda and Others
Calcutta High Court · AIR 1927 Cal 16 : 97 Ind. Cas. 395
High Courts20 Apr 1926
Jogesh Chandra Ash and Another Vs Entaz Ali and Others
Calcutta High Court · AIR 1927 Cal 34 : 97 Ind. Cas. 625
High Courts20 Apr 1926
Meghjee Mansing Vs Kalooram Lachminarain
Calcutta High Court · AIR 1926 Cal 842 : 96 Ind. Cas. 182
High Courts20 Apr 1926
Sukumari Devi Vs Mungneeram Bhangar and Co.
Calcutta High Court · AIR 1926 Cal 889
High Courts19 Apr 1926
Birendra Kishore Manikya Bahadur Vs Durga Sundari Chowdhurani and Others
Calcutta High Court · AIR 1927 Cal 136
Bengal Tenancy Act, 1885 — Section 7