High Courts19 Apr 1926
Salam Chand Kannyram Vs Bhagwan Das Chilhania
Calcutta High Court · AIR 1926 Cal 1149
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,435 of 3,204
High Courts16 Apr 1926
Kissen Gopal Karnani Vs Suklal Karnani
Calcutta High Court · AIR 1927 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 151
High Courts12 Apr 1926
Srimati Bhaba Sundari Devi and Another Vs Aditya Nath Chaudhuri and Others
Calcutta High Court · AIR 1927 Cal 401
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1926
Rampada Nag Madak Vs Kanai Rai and Others
Calcutta High Court · AIR 1926 Cal 1219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts01 Apr 1926
Srilal Agarwalla and Others Vs Emperor
Calcutta High Court · 97 Ind. Cas. 945
Calcutta Police Act, 1866 — Section 76Civil Procedure Code, 1908 (CPC) — Section 61Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts30 Mar 1926
Sheik Kachu Vs Mahammad Ali Mamud
Calcutta High Court · 105 Ind. Cas. 28
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts30 Mar 1926
Sheik Kachu Vs Mahammad Ali Mahmud
Calcutta High Court · AIR 1927 Cal 926
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts30 Mar 1926
Mahim Chandra Guha Vs Naba Chandra Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 43
High Courts30 Mar 1926
Adarpriya Choudhrani Vs Ramprotap Agarwalla
Calcutta High Court · AIR 1926 Cal 1105
High Courts30 Mar 1926
Satish Chandra Bandopadhya and Others Vs Hasem Ali Kazi and Others
Calcutta High Court · AIR 1927 Cal 109
High Courts30 Mar 1926
Gnanada Sundari Mojumdar Vs Chandra Kumar De
Calcutta High Court · AIR 1927 Cal 285
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts29 Mar 1926
Ashutosh Roy Chowdhury and Others Vs Mono Mohan Roy Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 65 : 97 Ind. Cas. 539
Limitation Act, 1963 — Section 5
High Courts29 Mar 1926
Kshetra Nath Dutt and Others Vs Nityananda Mondal and Others
Calcutta High Court · AIR 1926 Cal 1118
High Courts26 Mar 1926
Durga Charan Sarkar Vs Bishnupada Sana and Others
Calcutta High Court · AIR 1927 Cal 833
Bengal Tenancy Act, 1885 — Section 173
High Courts24 Mar 1926
Maharaja Birendra Kishore Manikya Bahadur and on his death his heir and legal representative Bir Bikram Kishore Manikya Bahadur Vs Ambika Charan Dutta Mazumdar and Others
Calcutta High Court · 97 Ind. Cas. 142
Bengal Tenancy Act, 1885 — Section 105
High Courts24 Mar 1926
Kshetra Nath Dutt and Others Vs Nityananda Mondal and Others
Calcutta High Court · 96 Ind. Cas. 667
Bengal Tenancy Act, 1885 — Section 49
High Courts24 Mar 1926
Maharaja Bir Bikram Kishore Manikya Bahadur Vs Ambika Charan Dutta Mazumdar and Others
Calcutta High Court · AIR 1926 Cal 1037
High Courts23 Mar 1926
The Official Trustee of Bengal, Trustee to the Estate of Late Manick Lal Seal Vs Akshoy Kar and Others
Calcutta High Court · 97 Ind. Cas. 590
Bengal Tenancy Act, 1885 — Section 102(h)