High Courts24 May 1926
Ishan Chandra Banikya Vs Moomraj Khan
Calcutta High Court · AIR 1926 Cal 1101 : 97 Ind. Cas. 770
Bengal Tenancy Act, 1885 — Section 147A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,432 of 3,204
High Courts21 May 1926
Sheik Alijan and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 679 : 103 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 565Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 394, 397
High Courts20 May 1926
Adar Mani Namasundrani and Another Vs Purna Chandra Malagi and Others
Calcutta High Court · 95 Ind. Cas. 704
High Courts19 May 1926
Satish Chandra Das Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 311 : 101 Ind. Cas. 581
Government of India Act, 1915 — Section 96(b)
High Courts19 May 1926
Jogesh Chandra Roy Vs Asaba Khatun and Others
Calcutta High Court · AIR 1927 Cal 41
Bengal Tenancy Act, 1885 — Section 78, 78(1)
High Courts18 May 1926
Haridas Majumdar Vs Golam Mahiuddin Faruqi
Calcutta High Court · AIR 1927 Cal 256
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts18 May 1926
Rakhalraj Banerjee Vs Ranjan Bagtani
Calcutta High Court · AIR 1927 Cal 87 : 97 Ind. Cas. 979
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 May 1926
Shambo Chandra De and Others Vs Kartick Chunder Dey
Calcutta High Court · AIR 1927 Cal 11 : 97 Ind. Cas. 845
High Courts18 May 1926
Mrs. Alice Maud and Another Vs J.C. Galstaun and Others
Calcutta High Court · AIR 1927 Cal 114
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts18 May 1926
Secretary of State Vs Rai Radha Kanta Aich and Another
Calcutta High Court · AIR 1926 Cal 924
High Courts17 May 1926
Aseruddin Vs Emperor
Calcutta High Court · AIR 1927 Cal 257
Penal Code, 1860 (IPC) — Section 304, 326
High Courts17 May 1926
Meghraj Kanyalal and Others Vs Durga Sahai Baldeodas and Others
Calcutta High Court · AIR 1927 Cal 291
High Courts17 May 1926
Chandra Mohan Banikya and Others Vs Srimati Meherjan Banu and Others
Calcutta High Court · AIR 1927 Cal 191
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts14 May 1926
Gobinda Chandra Pal and Others Vs Pulin Behari Bannerjee and Others
Calcutta High Court · AIR 1927 Cal 102
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12Evidence Act, 1872 — Section 68, 90Limitation Act, 1963 — Section 20
High Courts14 May 1926
Mrigendra Nath Bir and Others Vs Dibakar Bir and Satish Chandra Ghose and Another
Calcutta High Court · AIR 1926 Cal 1231 : 97 Ind. Cas. 573
High Courts14 May 1926
Jharu Mondal Vs Khetra Mohan Bera and Others
Calcutta High Court · AIR 1926 Cal 934 : 96 Ind. Cas. 363
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts11 May 1926
Manindra Nath Roy Choudhury and Others Vs Rasik Lal Pakhira
Calcutta High Court · AIR 1927 Cal 69 : 97 Ind. Cas. 463
Provincial Insolvency Act, 1920 — Section 24
High Courts11 May 1926
Iswar Chandra Agradani and Others Vs Jogendra Lal Roy
Calcutta High Court · AIR 1927 Cal 126
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 May 1926
Upendra Nath Chattopadhya and Others Vs Radha Govinda Bandopadhyay
Calcutta High Court · AIR 1927 Cal 189
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts10 May 1926
Bharasa Now Vs Sukhdeo and Others
Calcutta High Court · 97 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422, 545Penal Code, 1860 (IPC) — Section 323