High Courts09 Jul 1926
Saroj Ranjan Sinha and Others Vs Joy Durga Dassi
Calcutta High Court · AIR 1927 Cal 56
Contract Act, 1872 — Section 48, 69, 70
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,430 of 3,204
High Courts08 Jul 1926
Bhuban Mohan Singh and Others Vs Ramgobinda Goswami
Calcutta High Court · AIR 1926 Cal 1218
Limitation Act, 1963 — Section 20, 20(1)
High Courts08 Jul 1926Dismissed
Sm. Prafulla Kamini Roy Vs Bhabani Nath Roy
Calcutta High Court · (1926) 07 CAL CK 0002
High Courts05 Jul 1926
Bhagaban Chandra Kundu Vs Tarak Chandra Basak and Others
Calcutta High Court · AIR 1927 Cal 259
High Courts30 Jun 1926
Alfred Laird Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 224
Calcutta Police Act, 1866 — Section 68Merchant Shipping Act, 1923 — Section 103(4)
High Courts29 Jun 1926
Ramratandas Bagri Vs Dwijendra Nath Sen
Calcutta High Court · AIR 1926 Cal 1033 : 97 Ind. Cas. 294
Presidency Towns Insolvency Act, 1909 — Section 17, 81
High Courts29 Jun 1926
Dulichand Samsukh Vs Dunbar Mills. Co. and Another
Calcutta High Court · AIR 1927 Cal 947
High Courts28 Jun 1926
In Re: Ganesh Das Aurora
Calcutta High Court · AIR 1926 Cal 1056 : 97 Ind. Cas. 247
Evidence Act, 1872 — Section 108
High Courts28 Jun 1926Allowed
Hahibar Rahaman Vs Ali Azahar and others
Calcutta High Court · (1926) 06 CAL CK 0020
High Courts25 Jun 1926
Maharaj Bahadur Singh of Baluchar Vs Raja Bhupendra Narayan Singh and Others
Calcutta High Court · AIR 1926 Cal 1233
High Courts25 Jun 1926
Brojendra Kishore Roy Chaudhuri Vs Mohim Chandra Bhattacharji and Others
Calcutta High Court · AIR 1927 Cal 1
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 167
High Courts25 Jun 1926
Gallagher and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 307 : 101 Ind. Cas. 657
Criminal Procedure Code, 1898 (CrPC) — Section 449(1)(c)
High Courts25 Jun 1926
Baijnath Kamani Vs The Secretary of State for India in Council
Calcutta High Court · 97 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 18
High Courts24 Jun 1926
Abani Nath Mukerji Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 322
Cess Act, 1880 — Section 15
High Courts23 Jun 1926
Subhash Chandra Bose Vs R. Knight and Sons
Calcutta High Court · AIR 1927 Cal 297 : 101 Ind. Cas. 565
High Courts23 Jun 1926
Dhananjoy Das and Others Vs Ram Chandra Das
Calcutta High Court · AIR 1927 Cal 388 : 101 Ind. Cas. 688
Presidency Small Cause Courts Act, 1882 — Section 32(2)
High Courts23 Jun 1926
Bhabadeb Chatterjee Vs Bhusan Chandra Mukherjee
Calcutta High Court · 100 Ind. Cas. 321
Limitation Act, 1908 — Section 26
High Courts18 Jun 1926
Har Kumar De Vs Jagat Bandhu De
Calcutta High Court · AIR 1927 Cal 247
Civil Procedure Code, 1908 (CPC) — Section 95(2)