High Courts16 Jun 1926
Jahur Sheikh and Another Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 1107
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,431 of 3,204
High Courts16 Jun 1926
Chandi Charan Das and Another Vs Dulal Paik
Calcutta High Court · AIR 1926 Cal 1083
High Courts15 Jun 1926
Raja Rishikesh Law Vs Srimati Mandakini Dasi
Calcutta High Court · AIR 1926 Cal 1185 : 97 Ind. Cas. 678
High Courts14 Jun 1926
Golam Rahman Mondal Vs Sm. Sabekjan Bibi
Calcutta High Court · AIR 1926 Cal 1091
High Courts14 Jun 1926
Golam Rahaman Mondal Vs Srimati Sabekjan Bibi
Calcutta High Court · 97 Ind. Cas. 762
Registration Act, 1908 — Section 77
High Courts10 Jun 1926
Ashutosh Lahiri Vs Chandi Charan Mitra
Calcutta High Court · AIR 1927 Cal 179
Transfer of Property Act, 1882 — Section 106
High Courts09 Jun 1926
Raja Promode Nath Roy and Others Vs Secretary of State for India and Others
Calcutta High Court · AIR 1927 Cal 182
High Courts03 Jun 1926
Nanda Kumar Das Vs Emdad Ali and Others
Calcutta High Court · AIR 1927 Cal 49
Evidence Act, 1872 — Section 114
High Courts03 Jun 1926
Satish Chandra Bose Vs The Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 1138 : 97 Ind. Cas. 666
Calcutta Municipal Act, 1923 — Section 3, 363
High Courts02 Jun 1926
Bhupendra Narayan Sinha Vs Chandramoni Gupta
Calcutta High Court · AIR 1927 Cal 277
Probate and Administration Act, 1881 — Section 89
High Courts02 Jun 1926
Kumar Sarat Kumar Roy Vs The Commissioner of Income Tax
Calcutta High Court · AIR 1926 Cal 998 : 96 Ind. Cas. 702
Income Tax Act, 1961 — Section 33, 66(2), 66(3)Specific Relief Act, 1877 — Section 45
High Courts31 May 1926
Mohini Mohan Banerjee and Others Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 298 : 101 Ind. Cas. 537
High Courts31 May 1926
Asutosh Ghosh and Another Vs Indu Bhusan Ghose
Calcutta High Court · AIR 1927 Cal 158
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts27 May 1926
Benoy Chandra Bose and Others Vs Kala Chand Bhuimali and Others
Calcutta High Court · AIR 1926 Cal 1049 : 97 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 528
High Courts27 May 1926
Naresh Chandra Basu Vs Hujjatali Akon and Others
Calcutta High Court · AIR 1926 Cal 1240 : 97 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 113
High Courts27 May 1926
Rajtilak Narayan Sur Vs Mufizuddi Topadar
Calcutta High Court · AIR 1927 Cal 193
Limitation Act, 1963 — Section 19
High Courts26 May 1926
Binoy Krishna Mukerjee and Another Vs Satish Chandra Giri and Another
Calcutta High Court · AIR 1927 Cal 481 : 103 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 May 1926
Mt. Khayerunnessa Bibi and Another Vs Fazar Ali Sarkar and Others
Calcutta High Court · AIR 1927 Cal 25 : 97 Ind. Cas. 755