High Courts27 Jul 1927
Upendra Lal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1928 Cal 186
Bengal Tenancy Act, 1885 — Section 50
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,411 of 3,204
High Courts27 Jul 1927
Sali Bewa Vs Ajijuddin Shaikh and Others
Calcutta High Court · AIR 1927 Cal 911
Bengal Tenancy Act, 1885 — Section 29
High Courts27 Jul 1927
Dasharathi Ghosh Vs Khondkar Abdul Hannan
Calcutta High Court · AIR 1928 Cal 68
Contract Act, 1872 — Section 59, 61
High Courts27 Jul 1927
Ashoke Kumar De Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 542
Calcutta Municipal Act, 1923 — Section 538
High Courts26 Jul 1927
Nripendra Bhusan Roy and Others Vs Raja Pramatha Bhusan Deb Ray
Calcutta High Court · AIR 1927 Cal 907
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 115
High Courts26 Jul 1927
Siba Kumari Devi Vs Doshi Ghosain
Calcutta High Court · AIR 1928 Cal 146
Bengal Tenancy Act, 1885 — Section 105(1)
High Courts25 Jul 1927
Akshoy Kumar Bhattacharjee and Others Vs Ashutosh Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 73
High Courts25 Jul 1927
Sailendra Nath Mahata Vs Satish Chandra Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 136
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1927
Sm. Jugal Kishore Debi Vs Baidya Nath Roy and Another
Calcutta High Court · AIR 1927 Cal 952
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 37Limitation Act, 1963 — Section 6, 7
High Courts22 Jul 1927
Gohali Saha and Others Vs Debendra Nath Mukherjee and Another
Calcutta High Court · AIR 1928 Cal 285
High Courts22 Jul 1927
Nripendra Nath Mukerji and Another Vs Dharendra Narayan Nandi and Others
Calcutta High Court · AIR 1928 Cal 115
Land Registration Act, 1876 — Section 78
High Courts22 Jul 1927
Magnamoyi Rai Vs Brojendra Lal Das Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 127
High Courts22 Jul 1927
Mahesh Chandra Sadhu and Others Vs Jogendra Lal Sarkar and Others
Calcutta High Court · AIR 1928 Cal 222 : 107 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts21 Jul 1927
Madhu Sudan Kundu and Others Vs Chhalimaddin Ahammad and Others
Calcutta High Court · AIR 1928 Cal 167
High Courts21 Jul 1927
Mahim Chandra Saha and Others Vs Esahak Sikdar and Others
Calcutta High Court · AIR 1927 Cal 954
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar District Vs Sm. Achala Bala Devi and Others
Calcutta High Court · AIR 1928 Cal 106
High Courts20 Jul 1927
Jatindra Nath Mukerjee and Others Vs Suradhani Debi and Another
Calcutta High Court · AIR 1928 Cal 102
High Courts20 Jul 1927
Bhodai Sheikh Vs Barada Kanta Dutta
Calcutta High Court · AIR 1928 Cal 116
Specific Relief Act, 1877 — Section 9
High Courts20 Jul 1927
Nafar Chandra Pal Choudhury Vs Murali Mondal and Another
Calcutta High Court · AIR 1928 Cal 496
Bengal Tenancy Act, 1885 — Section 105
High Courts20 Jul 1927
Makram Ali Molla and Others Vs Abdul Hamid Molla and Others
Calcutta High Court · AIR 1927 Cal 880