High Courts15 Aug 1927
Asim Krishna Deb Vs Sailesh Chandra Ghosh and Others
Calcutta High Court · AIR 1928 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,410 of 3,204
High Courts15 Aug 1927
Surendra Nath Dutta and Others Vs Tripura Pada Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 215
High Courts15 Aug 1927
Tarangini Debi Vs Raj Krishna Mondal and Others
Calcutta High Court · 115 Ind. Cas. 520
High Courts11 Aug 1927
Bipradas Goswami Vs Sadhan Chandra Banerji
Calcutta High Court · AIR 1929 Cal 801
High Courts10 Aug 1927
Ramanath Bhattacharjee and Others Vs Jagannath Mondal and Others
Calcutta High Court · AIR 1928 Cal 169
Bengal Tenancy Act, 1885 — Section 50
High Courts09 Aug 1927
Krishnadhan Sardar and Others Vs Sital Parui and Others
Calcutta High Court · 115 Ind. Cas. 605
High Courts08 Aug 1927
Samsannessa Bibi and Another Vs Rahim Pramanik and Others
Calcutta High Court · AIR 1927 Cal 900
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Aug 1927
Arunadoya Chakrabarty and Others Vs Mahammad Ali and Others
Calcutta High Court · AIR 1928 Cal 138
Contract Act, 1872 — Section 43
High Courts05 Aug 1927
Man Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 408
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Aug 1927
Mon Mohan Pandey Vs Hari Nath Chaudhury and Others
Calcutta High Court · 110 Ind. Cas. 338
Evidence Act, 1872 — Section 32(2)
High Courts04 Aug 1927
Sadhu Kathalia and Others Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 425 : 113 Ind. Cas. 247
Specific Relief Act, 1877 — Section 42
High Courts04 Aug 1927
Rishee Case Law Vs Golam Ali Mirdha and Others
Calcutta High Court · AIR 1928 Cal 548
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Aug 1927
Gocool Chunder Law and Others Vs Jamal Biswas and Others
Calcutta High Court · AIR 1928 Cal 553
Bengal Tenancy Act, 1885 — Section 52
High Courts03 Aug 1927
Ananta Lal Sinha Vs Jahiruddin Biswas and Others
Calcutta High Court · AIR 1927 Cal 816
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 143, 150, 153, 298, 506
High Courts03 Aug 1927
Barsik Nandi Mandal and Another Vs Gurudas Pal and Others
Calcutta High Court · AIR 1928 Cal 107
Registration Act, 1908 — Section 17
High Courts03 Aug 1927
Sarat Chandra Rakhit Vs Sarala Bala Ghosh and Others
Calcutta High Court · AIR 1928 Cal 63
High Courts02 Aug 1927
Girish Chandra Sanyal and Others Vs Secretary of State and Another
Calcutta High Court · AIR 1928 Cal 55
Court Fees Act, 1870 — Section 7(4)(C)Criminal Procedure Code, 1898 (CrPC) — Section 386, 387Police Act, 1861 — Section 15, 15A
High Courts02 Aug 1927
Durga Sankar Sarma Roy Vs Kamini Kumar Sarma Roy and Others
Calcutta High Court · AIR 1928 Cal 535
High Courts27 Jul 1927
International Continental Caoutchoue Compagnie Vs Mehta and Co.
Calcutta High Court · AIR 1927 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, Order 6 Rule 15(1)