High Courts30 Nov 1927
Makbul Ali Chowdhury Vs Sasi Kumar Malla and Another
Calcutta High Court · AIR 1927 Cal 305a
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,408 of 3,204
High Courts30 Nov 1927
Maharaj Bahadur Singh of Balucher Vs Sachindra Nath Roy and Others
Calcutta High Court · 113 Ind. Cas. 562
High Courts29 Nov 1927
Madhab Chandra Dutta Vs Jajnoo Ram and Others
Calcutta High Court · AIR 1928 Cal 231
Criminal Procedure Code, 1898 (CrPC) — Section 107, 146
High Courts29 Nov 1927
Bani Kanta Mondal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 405
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts29 Nov 1927
Ambar Ali Vs Piran Ali and Others
Calcutta High Court · AIR 1928 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Nov 1927
Kanai Lal Saha Vs Makhan Lal Saha and Another
Calcutta High Court · AIR 1928 Cal 237
Criminal Procedure Code, 1898 (CrPC) — Section 195(i)(c), 476
High Courts23 Nov 1927
Bibi Aimana Khatun Vs Saburannessa Bibi and Others
Calcutta High Court · 107 Ind. Cas. 465
High Courts23 Nov 1927
Syed Mujibuddin Chowdhury and Another Vs Reajuddi Matbar and Others
Calcutta High Court · 107 Ind. Cas. 471
High Courts22 Nov 1927
Juran Mandal and Others Vs Ram Mandal and Others
Calcutta High Court · AIR 1928 Cal 737 : 113 Ind. Cas. 37
Evidence Act, 1872 — Section 92
High Courts21 Nov 1927
Umesh Chandra Majumdar Vs Mt. Safiyatannessa Khatun and Others
Calcutta High Court · AIR 1928 Cal 267
High Courts21 Nov 1927
Haji Ramjan Ali Vs Hafiz Abdul Gaffiur and Others
Calcutta High Court · AIR 1928 Cal 864
Limitation Act, 1963 — Article 164
High Courts18 Nov 1927
Gokuldas and Another Vs Chagan Lal and Another
Calcutta High Court · AIR 1928 Cal 887
High Courts18 Nov 1927
Satyabrata Sen Vs Gopal Das Aurora, and Co.
Calcutta High Court · AIR 1929 Cal 373
High Courts17 Nov 1927
Jewraj Khariwal Vs Doyal Chand Johury and Another
Calcutta High Court · AIR 1928 Cal 211
Provincial Insolvency Act, 1920 — Section 69, 70
High Courts17 Nov 1927
Bhupendra Mohan Pal Choudhuri Vs Jatindar Chandra Bose
Calcutta High Court · 115 Ind. Cas. 571
High Courts16 Nov 1927
Sambhunath Basak and Another Vs Abdul Kader and Others
Calcutta High Court · AIR 1928 Cal 247
High Courts16 Nov 1927
Jotirmoy Goswamy and Others Vs Guru Gobinda Goswami and Others
Calcutta High Court · AIR 1928 Cal 273a
High Courts15 Nov 1927
Ambika Ranjan Majumdar Vs Manikganj Loan Office Ltd.
Calcutta High Court · AIR 1928 Cal 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 5
High Courts14 Nov 1927
Nahar Lal Shah and Another Vs Baij Nath Shah and Others
Calcutta High Court · AIR 1928 Cal 385 : 113 Ind. Cas. 855
Registration Act, 1908 — Section 21