High Courts11 Nov 1927
Ezra Meyer Aaron Cohen Vs Kumar Debendra Lall Khan
Calcutta High Court · AIR 1928 Cal 89
Transfer of Property Act, 1882 — Section 108, 114
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,409 of 3,204
High Courts10 Nov 1927
Keshub Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 397
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Nov 1927
Chandra Nath Sen and Another Vs Nagendra Nath Ganguly
Calcutta High Court · AIR 1928 Cal 263a
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Nov 1927
Jajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · 107 Ind. Cas. 473
High Courts10 Nov 1927
Ajneswar Karmakar Vs Kailash Chandra Ghose
Calcutta High Court · AIR 1929 Cal 143
High Courts10 Nov 1927
Keshab Chandra Choudhury and Another Vs Joyfulnessa Bibi and Others
Calcutta High Court · 116 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1927
Ahamadar Rahman Vs Dwip Chand Choudhury and Another
Calcutta High Court · AIR 1928 Cal 281
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts08 Nov 1927
Serajul Islam and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 645
Penal Code, 1860 (IPC) — Section 302
High Courts25 Aug 1927
Salam Chand Kannyaram Vs Joogul Kissore Ramdeo
Calcutta High Court · AIR 1928 Cal 462
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts24 Aug 1927
Superintendent and Legal Remembrancer Vs Jahey Sheikh and Another
Calcutta High Court · AIR 1928 Cal 228
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 395
High Courts24 Aug 1927
Nawab Bahadur of Murshidabad Vs Bhupendra Narayan Sinha Bahadur
Calcutta High Court · AIR 1927 Cal 965
Bengal Tenancy Act, 1885 — Section 68(2)Civil Procedure Code, 1908 (CPC) — Section 102
High Courts23 Aug 1927
Phanindra Krishna Dutt Vs Raja Promatha Nath Malia
Calcutta High Court · AIR 1928 Cal 421
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts22 Aug 1927
Rivers Steam Navigation Co. Ltd. and Another Vs Bisweswar Kundu
Calcutta High Court · AIR 1928 Cal 371
Carriers Act, 1865 — Section 10
High Courts22 Aug 1927
Jogendra Chandra Mukherji and Another Vs Monmohini Debi and Others
Calcutta High Court · AIR 1928 Cal 156
Bengal Tenancy Act, 1885 — Section 85
High Courts18 Aug 1927
Rosonali and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 787
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 109, 302, 324, 326, 467
High Courts17 Aug 1927
Krista Kishore Bose Vs Pancharam Maity
Calcutta High Court · AIR 1928 Cal 341
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Aug 1927
Jaynal Abedin and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1928 Cal 441
Registration Act, 1908 — Section 17(d)
High Courts16 Aug 1927
Jnanandra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · AIR 1928 Cal 275
High Courts16 Aug 1927
Jnanendra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · 107 Ind. Cas. 70