High Courts12 Dec 1927
Nisi Kanta Das and Others Vs Brojendra Nath Pal and Others
Calcutta High Court · AIR 1928 Cal 298
Bengal Tenancy Act, 1885 — Section 103(A)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,407 of 3,204
High Courts08 Dec 1927
Ananda Bandhu Das and Others Vs Ambica Charan Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 412
Succession Act, 1925 — Section 269
High Courts07 Dec 1927
Suresh Chandra Banerjee and Others Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 309 : 110 Ind. Cas. 449
Evidence Act, 1872 — Section 183Penal Code, 1860 (IPC) — Section 400
High Courts07 Dec 1927
Mahendra Nath Biswas Vs Charu Chandra Bose and Another
Calcutta High Court · AIR 1928 Cal 396
Specific Relief Act, 1877 — Section 42
High Courts06 Dec 1927
Kuarmony Singh Mandhata Vs Dashrathi Pati and Others
Calcutta High Court · AIR 1928 Cal 570
Bengal Tenancy Act, 1885 — Section 32(b)
High Courts05 Dec 1927
Mohan Lal Golchha and Others Vs Kasimuddin Shaikh and Others
Calcutta High Court · AIR 1928 Cal 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Buksha and Others
Calcutta High Court · 107 Ind. Cas. 723
High Courts05 Dec 1927
Kedar Nath Mahto and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 83
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 149, 302
High Courts05 Dec 1927
Mujaffar Ahmed Vs Karim Baksh and Others
Calcutta High Court · AIR 1928 Cal 306
High Courts05 Dec 1927
B.N. Ry. Co. Ltd. Vs Tara Prosad Maity
Calcutta High Court · AIR 1928 Cal 504 : 108 Ind. Cas. 37
Penal Code, 1860 (IPC) — Section 425
High Courts05 Dec 1927
Emperor Vs Ram Chandra Roy
Calcutta High Court · AIR 1928 Cal 732
Penal Code, 1860 (IPC) — Section 307, 395
High Courts05 Dec 1927
Umesh Chandra Manna Vs Amar Nath Jana
Calcutta High Court · AIR 1929 Cal 158 : 114 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts05 Dec 1927
Kedar Nath Mahato and Others, Ganesh Das and Others and Imam Ali and Others Vs Emperor
Calcutta High Court · 108 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 279, 326
High Courts02 Dec 1927
Satya Narain Mohata Vs Emperor
Calcutta High Court · AIR 1928 Cal 675
Criminal Procedure Code, 1898 (CrPC) — Section 449
High Courts02 Dec 1927
Khenta Kamini Dutt Vs Aswini Kumar Dutt and Others
Calcutta High Court · AIR 1928 Cal 424
High Courts02 Dec 1927
Karma Urang Vs Emperor
Calcutta High Court · AIR 1928 Cal 238 : 114 Ind. Cas. 159
Penal Code, 1860 (IPC) — Section 84
High Courts02 Dec 1927
Moosa Soleman Salehji and Others Vs Secretary of State
Calcutta High Court · AIR 1929 Cal 135 : 117 Ind. Cas. 692
Court Fees Act, 1870 — Section 17
High Courts01 Dec 1927
Sh. Daliluddi Vs Syed Matahar Ali
Calcutta High Court · AIR 1928 Cal 254
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Dec 1927
Mahendra Nath Srimani Vs Kailash Nath Das and Others
Calcutta High Court · AIR 1929 Cal 50
Specific Relief Act, 1877 — Section 15
High Courts30 Nov 1927
Maharaj Bahadur Sing of Baluchar Vs Sachindra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47