High Courts06 Jan 1928
Luxmi Industrial Bank Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · AIR 1928 Cal 609
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,405 of 3,204
High Courts06 Jan 1928
Laxmi Industrial Bank, Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · 113 Ind. Cas. 105
High Courts05 Jan 1928
Bir Bikkram Kishore Manikya Bahadur Vs Dasharath Rishi and Others
Calcutta High Court · AIR 1928 Cal 563
High Courts05 Jan 1928
Shiba Kumari Debi Vs Mt. Daksha Bala Dassi Chowdhurani and Others
Calcutta High Court · AIR 1928 Cal 296 : 110 Ind. Cas. 49
High Courts05 Jan 1928
Nilmani Mondal Vs Chekan Mondal and Others
Calcutta High Court · AIR 1928 Cal 408a : 108 Ind. Cas. 245
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya and Another
Calcutta High Court · AIR 1928 Cal 334
High Courts05 Jan 1928
Murlidhar Ram Narayan Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 387
Calcutta Municipal Act, 1923 — Section 488(1)
High Courts05 Jan 1928
K.S. Banerjee Vs Jatindra Nath Paul and Others
Calcutta High Court · AIR 1928 Cal 475 : 108 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18
High Courts05 Jan 1928
Muralidhar Ram Narayan Vs The Corporation Of Calcutta
Calcutta High Court · 108 Ind. Cas. 241
Calcutta Municipal Act, 1923 — Section 385(1), 488(1), 488(2)
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya
Calcutta High Court · 108 Ind. Cas. 44
High Courts05 Jan 1928
Din Dayal Shah Vs Ram Babu Represented by the Deputy Registrar
Calcutta High Court · 115 Ind. Cas. 363
Land Acquisition Act, 1894 — Section 32
High Courts04 Jan 1928
Bhabesh Chandra Banerjee and Others Vs Shyama Sundari Debi and Others
Calcutta High Court · AIR 1928 Cal 399 : 108 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts04 Jan 1928
Hefajuddin Talukdar Vs Nabi Nasya and Others
Calcutta High Court · AIR 1928 Cal 416 : 108 Ind. Cas. 246
High Courts04 Jan 1928
Jatindra Nath Ray Vs Nagendra Nath Ray and Others
Calcutta High Court · AIR 1928 Cal 289
High Courts04 Jan 1928
Jatindra Nath Roy Vs Nagendra Nath Roy and Others
Calcutta High Court · 108 Ind. Cas. 246a
High Courts04 Jan 1928
Mohar Ali Vs Abdul Karim Sarkar and Others
Calcutta High Court · 107 Ind. Cas. 742
Usurious Loans Act, 1918 — Section 3(1)(a), 3(1)(b)
High Courts03 Jan 1928
Lachmi Chand Jhawar Vs Bipin Behari Ghose
Calcutta High Court · AIR 1928 Cal 644 : 115 Ind. Cas. 356
High Courts03 Jan 1928Dismissed
Ramsahai Mull Mare Vs Joylall
Calcutta High Court · (1928) 01 CAL CK 0035
High Courts02 Jan 1928
Ramshai Mull More Vs Joylall
Calcutta High Court · AIR 1928 Cal 840
Arbitration Act, 1940 — Section 15
High Courts22 Dec 1927
Madhu Molla Vs Babonsa Karikar and Others
Calcutta High Court · AIR 1928 Cal 565
Registration Act, 1877 — Section 32