High Courts18 Jan 1928
Sadar Ali Karikar Vs Sreemati Abeda Bibi and Others
Calcutta High Court · AIR 1928 Cal 549 : 113 Ind. Cas. 153
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,404 of 3,204
High Courts18 Jan 1928
Promode Nath Sinha Roy and Others Vs Harishee Bagdhi
Calcutta High Court · AIR 1929 Cal 78 : 113 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 14, Order 18 Rule 5, Order 18 Rule 8, 115
High Courts18 Jan 1928
Ram Gopal Goenka Vs Narayan Das Chandra
Calcutta High Court · AIR 1928 Cal 446 : 108 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 188
High Courts18 Jan 1928
Nibaran Chandra Dhara Modak and Another Vs Kristo Mohan Kundu
Calcutta High Court · AIR 1928 Cal 597
High Courts18 Jan 1928
G.H.C. Ariff Vs Jadu Nath Majumdar
Calcutta High Court · AIR 1929 Cal 101
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts17 Jan 1928
Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others
Calcutta High Court · AIR 1929 Cal 22
Evidence Act, 1872 — Section 116
High Courts17 Jan 1928
Abinas Chandra Majhi and Another Vs Pratul Chandra Ghose
Calcutta High Court · AIR 1928 Cal 448 : 108 Ind. Cas. 585
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Section 66(1)Evidence Act, 1872 — Section 32(2)
High Courts17 Jan 1928
Mt. Machuni Bibi Vs Jardine Menzies and Co.
Calcutta High Court · AIR 1928 Cal 399a : 113 Ind. Cas. 18
Workmens Compensation Act, 1923 — Section 27
High Courts14 Jan 1928Allowed
Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others
Calcutta High Court · (1928) 01 CAL CK 0004
High Courts13 Jan 1928
Kanto Mohan Mullick Vs John Carapiet Galstaun and Another
Calcutta High Court · AIR 1930 Cal 547
Bankruptcy Act, 1914 — Section 33(2)Contract Act, 1872 — Section 16Provincial Insolvency Act, 1920 — Section 40
High Courts13 Jan 1928
Ramnarain Roy Chowdhury and Another Vs Biswanath Banerjee
Calcutta High Court · 112 Ind. Cas. 456
High Courts12 Jan 1928
Rama Nath Parui Vs Harish Chandra Biswas and Another
Calcutta High Court · AIR 1928 Cal 347 : 108 Ind. Cas. 41
Bengal Tenancy Act, 1885 — Section 148A
High Courts12 Jan 1928
Ram Saran Mandal and Others Vs Radha Raman Mandal
Calcutta High Court · AIR 1929 Cal 88 : 113 Ind. Cas. 847
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1928
Gaizaddy and Others Vs Soroj Kumar Acherjee Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 849
High Courts09 Jan 1928
Commercial Properties, Ltd. Vs Commissioner of Income Tax, Bengal
Calcutta High Court · (1928) 01 CAL CK 0061
High Courts09 Jan 1928
In Re: A Vakil
Calcutta High Court · AIR 1928 Cal 817 : 114 Ind. Cas. 490 : 114 Ind. Cas. 137
High Courts09 Jan 1928
Siti Fakir Vs Chand Bewa and Others
Calcutta High Court · AIR 1928 Cal 389 : 108 Ind. Cas. 46
Contract Act, 1872 — Section 69, 70
High Courts09 Jan 1928
Lila Singh Vs Chandra Badan Singh and Others
Calcutta High Court · AIR 1928 Cal 343 : 108 Ind. Cas. 43
High Courts09 Jan 1928
Kali Kumar Gangopadhya Vs Ananda Chandra Gangopadhya and Others
Calcutta High Court · 108 Ind. Cas. 589
High Courts06 Jan 1928
Kalimaddin Vs Hara Sundari Sen and Others
Calcutta High Court · 109 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 30