High Courts08 Feb 1928
Ambica Charan Kundu and Others Vs Kumud Mohun Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 893 : 110 Ind. Cas. 521
Evidence Act, 1872 — Section 11, 13, 157, 32(2), 35
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,402 of 3,204
High Courts08 Feb 1928
Bhola Nath Bose Vs Mt. Nagendra Bala Chaudhurani and Another
Calcutta High Court · AIR 1928 Cal 810 : 110 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1928
Baikuntha Nath Das Vs Sheik Azidulla and Others
Calcutta High Court · AIR 1928 Cal 870
Limitation Act, 1963 — Article 121
High Courts07 Feb 1928
Sourindra Nath Basu and Others Vs Nirmal Chandra Banerjee and Others
Calcutta High Court · AIR 1928 Cal 882 : 117 Ind. Cas. 693
High Courts07 Feb 1928
Samiuddin and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 500
Penal Code, 1860 (IPC) — Section 395, 75
High Courts07 Feb 1928
Aroth Vs Craig Jute Mills Ltd.
Calcutta High Court · AIR 1928 Cal 481
Workmens Compensation Act, 1923 — Section 11(6), 27
High Courts06 Feb 1928
Akhoy Kumar Dey and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 495 : 114 Ind. Cas. 131
Merchandise Marks Act, 1889 — Section 15
High Courts03 Feb 1928
Shaik Abdul Karim Vs Thakurdas Thakur and Others
Calcutta High Court · AIR 1928 Cal 844 : 113 Ind. Cas. 843
High Courts03 Feb 1928
Maffizuddin Bepari Vs Jelaluddin and Others
Calcutta High Court · AIR 1928 Cal 748 : 110 Ind. Cas. 448
High Courts03 Feb 1928
Bepin Behary Dey and Others Vs The Midnapore Zemindary Co., Ltd.
Calcutta High Court · 110 Ind. Cas. 444
High Courts02 Feb 1928
Satu Pramanik and Another Vs Joynab Bibi and Others
Calcutta High Court · 110 Ind. Cas. 438
High Courts02 Feb 1928
Sailabala Dasi Vs Baidya Nath Rakshit and Another
Calcutta High Court · AIR 1928 Cal 580 : 110 Ind. Cas. 542
Succession Act, 1925 — Section 230
High Courts02 Feb 1928
Tarini Charan Sardar and Others Vs Srish Chandra Pal
Calcutta High Court · AIR 1928 Cal 880
Bengal Tenancy Act, 1885 — Section 115, 160, 50(2)
High Courts01 Feb 1928
Akshoy Coomar Gope and Others Vs Kali Narayan Roy on his death his heir and legal representative Siddheswari Prosad Ray Chowdhury
Calcutta High Court · 110 Ind. Cas. 529
High Courts01 Feb 1928Allowed
Bhadreswar Sardar Vs The Empeor
Calcutta High Court · (1928) 02 CAL CK 0062
High Courts01 Feb 1928
Jabbar Ali Sardar and Others Vs Monmohan Pandey
Calcutta High Court · AIR 1929 Cal 110 : 114 Ind. Cas. 485
Bengal Tenancy Act, 1885 — Section 105, 106, 30(b)
High Courts01 Feb 1928
Corporation of Calcutta Vs Asoke Kumar De
Calcutta High Court · AIR 1928 Cal 743 : 113 Ind. Cas. 166
Calcutta Municipal Act, 1923 — Section 538
High Courts01 Feb 1928
Dwijendra Mohan Shaha and Others Vs Lalit Mohan Shaha and Others
Calcutta High Court · 110 Ind. Cas. 510
High Courts01 Feb 1928
Debendra Nath Roy and Others Vs Kartic Prasad Das
Calcutta High Court · AIR 1929 Cal 68 : 114 Ind. Cas. 483
Limitation Act, 1963 — Section 20, 31