High Courts28 Feb 1928
Bama Charan Das Vs Gadadhar Das
Calcutta High Court · AIR 1929 Cal 322 : 121 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 105
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,400 of 3,204
High Courts27 Feb 1928Allowed
Gopendra Krishna Saha and Others Vs Mati Lal Agarwalla
Calcutta High Court · (1928) 02 CAL CK 0037
High Courts27 Feb 1928
Kasi Nath Ghosh and Another Vs Himmat Ali Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 720 : 117 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Feb 1928
Tarak Nath Saha and Others Vs Moti Lal Agarwala and Others
Calcutta High Court · AIR 1928 Cal 559 : 117 Ind. Cas. 677
High Courts26 Feb 1928
Mt. Fatima Khatun Vs Fazlal Karim Mea
Calcutta High Court · AIR 1928 Cal 303 : 110 Ind. Cas. 52
Majority Act, 1875 — Section 2
High Courts24 Feb 1928
Karali Prosad Dutta and Another Vs E.I. Ry. Co.
Calcutta High Court · AIR 1928 Cal 498
Evidence Act, 1872 — Section 60, 67
High Courts24 Feb 1928
E.I. Ry. Co. and Another Vs Shewbux Roy Ghanshyamdas
Calcutta High Court · AIR 1928 Cal 491
Railways Act, 1890 — Section 72(2)
High Courts24 Feb 1928
Akhoy Kumar Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 320 : 114 Ind. Cas. 139
Calcutta Municipal Act, 1923 — Section 406, 488
High Courts24 Feb 1928
Begraj Gadhuram Vs E.I. Ry. Co. and Another
Calcutta High Court · AIR 1928 Cal 697
Railways Act, 1890 — Section 77
High Courts23 Feb 1928
M. Mujibar Rahaman Vs Isub Surati
Calcutta High Court · AIR 1928 Cal 546
Evidence Act, 1872 — Section 116
High Courts22 Feb 1928
K. S. Bonnerjee, Official Receiver Vs Kamdar Ali and Others
Calcutta High Court · 117 Ind. Cas. 848
High Courts21 Feb 1928
Dwijapada Haldar and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 401
High Courts20 Feb 1928
Keramat Ali Vs Emperor
Calcutta High Court · AIR 1928 Cal 862 : 113 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Ramapada Ghose and Sons
Calcutta High Court · AIR 1929 Cal 63
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928
Muktaram Rakhit and Others Vs Gomasta Mahato and Others
Calcutta High Court · AIR 1928 Cal 654
High Courts17 Feb 1928
Payari Mohan Mahajan and Others Vs Siddique Ahmed and Others
Calcutta High Court · AIR 1928 Cal 531a : 117 Ind. Cas. 675
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Bamapada Ghose and Sons
Calcutta High Court · 115 Ind. Cas. 85
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928Allowed
Panchu Mandal and Others Vs The Emperor
Calcutta High Court · (1928) 02 CAL CK 0003
High Courts16 Feb 1928
Deb Narayan Bhakat and Others Vs Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · AIR 1928 Cal 684
Bengal Tenancy Act, 1885 — Section 105
High Courts16 Feb 1928
Tata Iron and Steel Co. Ltd. Vs Radha Moni Dasi and Others
Calcutta High Court · AIR 1928 Cal 826 : 110 Ind. Cas. 644