High Courts26 Mar 1928
Sibesh Chandra Pakrashi Vs Bibi Bhusan Roy and Others
Calcutta High Court · AIR 1928 Cal 750
Bengal Local Self-Government Act, 1885 — Section 138(a)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,399 of 3,204
High Courts26 Mar 1928
In Re: Harmukhrai Dulichand
Calcutta High Court · AIR 1928 Cal 587 : 114 Ind. Cas. 90
Income Tax Act, 1922 — Section 66
High Courts22 Mar 1928
Kali Kumar Das Vs Nawabali Dhali
Calcutta High Court · AIR 1929 Cal 160
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 403
High Courts21 Mar 1928
Ojamshee Purushottamdas and Co. Vs Abdul Rahim Oosman and Co.
Calcutta High Court · AIR 1929 Cal 705
High Courts20 Mar 1928
Raj Kumar Dutta Vs Jadu Nath Gupta
Calcutta High Court · AIR 1929 Cal 159 : 116 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1928
Giribala Dasi Vs Kedar Nath Naskar
Calcutta High Court · AIR 1929 Cal 454 : 117 Ind. Cas. 534
Bengal Tenancy Act, 1885 — Section 12, 149(3)
High Courts16 Mar 1928
Haripada Datta Vs Sashi Bhusan Basu
Calcutta High Court · AIR 1928 Cal 668 : 114 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 48
High Courts13 Mar 1928
Bepin Chandra Mandal and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 444
Criminal Procedure Code, 1898 (CrPC) — Section 307, 439Penal Code, 1860 (IPC) — Section 201
High Courts13 Mar 1928
Kadira Vs Emperor
Calcutta High Court · AIR 1928 Cal 466
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts09 Mar 1928
Manab Shaikh Vs Mahammad Golam Nabi and Others
Calcutta High Court · AIR 1928 Cal 488 : 113 Ind. Cas. 32
High Courts08 Mar 1928
Narayan Chandra Borah Vs Emperor
Calcutta High Court · AIR 1928 Cal 324
Opium Act, 1878 — Section 9(c)(f)
High Courts07 Mar 1928
Garao Sangma Vs Rangji Mechik
Calcutta High Court · AIR 1929 Cal 276 : 117 Ind. Cas. 837
Divorce Act, 1869 — Section 50
High Courts02 Mar 1928
Daulat Ali Molla Vs Hedail Molla and Others
Calcutta High Court · AIR 1928 Cal 703 : 117 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts02 Mar 1928
Secy. of State Vs Sati Prasad Garga and Others
Calcutta High Court · AIR 1929 Cal 197
Cess Act, 1880 — Section 41, 6
High Courts02 Mar 1928
Secretary of State for India Vs Sati Prasad Garga and Others
Calcutta High Court · 115 Ind. Cas. 185
Bengal Cess Act, 1880 — Section 4, 5, 6
High Courts01 Mar 1928
Ayetonnessa Bibi Vs Amjed Ali and Others
Calcutta High Court · AIR 1928 Cal 717
High Courts29 Feb 1928
Suresh Chandra Chatterjee Vs Kanti Chandra Bhattacharjee
Calcutta High Court · AIR 1928 Cal 436 : 110 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 106