High Courts16 Feb 1928
Sasi Mohan Saha and Others Vs Hari Nath Saha
Calcutta High Court · AIR 1928 Cal 459 : 110 Ind. Cas. 60
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,401 of 3,204
High Courts16 Feb 1928
Sarat Chandra Deb and Others Vs Dharani Mohan Roy
Calcutta High Court · AIR 1928 Cal 508 : 113 Ind. Cas. 240
Cess Act, 1880 — Section 17
High Courts16 Feb 1928
Deb Narain Bhakat and Others Vs Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · 110 Ind. Cas. 395
High Courts16 Feb 1928
Shriram and Mahadeo a firm of merchants Vs Mukh Ram Agarwala
Calcutta High Court · 110 Ind. Cas. 432
High Courts16 Feb 1928
Radha Kanta Dass Vs Baerlein Bros. Ltd.
Calcutta High Court · AIR 1929 Cal 97 : 117 Ind. Cas. 540
Arbitration Act, 1940 — Section 19
High Courts15 Feb 1928
Makhan Lal Modak Vs Bejoy Gopal Nundy and Others
Calcutta High Court · AIR 1928 Cal 892 : 114 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 167
High Courts15 Feb 1928
Madhab Chandra Mandal and Others Vs Tilottama Dasi and Others
Calcutta High Court · AIR 1928 Cal 751 : 110 Ind. Cas. 445
Bengal Tenancy Act, 1885 — Section 103B
High Courts15 Feb 1928
Kanta Mohan Mullik and Others Vs Gopi Nath Santra and Others
Calcutta High Court · AIR 1928 Cal 355
High Courts14 Feb 1928
Mahim Chandra Banikya Vs Sarafatulla and Others
Calcutta High Court · 114 Ind. Cas. 789
High Courts14 Feb 1928
Kanto Mohan Mullick and Others Vs Jadab Chandra Khara and Others
Calcutta High Court · AIR 1928 Cal 353
Bengal Tenancy Act, 1885 — Section 153Evidence Act, 1872 — Section 13
High Courts10 Feb 1928
Mahommad Husain Choudhury Vs Khana Kazi and Others
Calcutta High Court · 113 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts10 Feb 1928
Satindra Nath Sen Gupta Vs Emperor
Calcutta High Court · AIR 1928 Cal 438
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Evidence Act, 1872 — Section 11
High Courts10 Feb 1928
Bejoy Chand Mahatab Vs Gurupada Haldar and Others
Calcutta High Court · 117 Ind. Cas. 842
High Courts10 Feb 1928
Rajjab Ali and Others Vs Miajan and Others
Calcutta High Court · AIR 1928 Cal 830 : 110 Ind. Cas. 638
High Courts09 Feb 1928
Hemendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1929 Cal 192 : 114 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 190aPenal Code, 1860 (IPC) — Section 420
High Courts09 Feb 1928
Taser Mondal Vs Prokash Chandra Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 31
Cess Act, 1880 — Section 20(b)
High Courts09 Feb 1928Allowed
Aghore Nath Haldar Vs Chairman, Jangipur Municipality
Calcutta High Court · (1928) 02 CAL CK 0038
High Courts09 Feb 1928
Manir Ahamed Chowdhury Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1929 Cal 195
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 471
High Courts09 Feb 1928
Aghore Nath Haldar Vs Dwijapada Chatterjee
Calcutta High Court · AIR 1928 Cal 832