High Courts31 Jan 1928
S. Mukherjee Vs Manager, Harun Tar Mohammed and Co.
Calcutta High Court · AIR 1928 Cal 484
Bengal General Clauses Act, 1899 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 245
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,403 of 3,204
High Courts31 Jan 1928
M. Barnard Vs G.H. Barnard
Calcutta High Court · AIR 1928 Cal 657
Divorce (Amendment) Act, 1926 — Section 2
High Courts31 Jan 1928
Haripada Saha and Others Vs Debnath Mandal and Others
Calcutta High Court · AIR 1928 Cal 749 : 110 Ind. Cas. 427
High Courts30 Jan 1928
Subhas Chandra Bose Vs R. Knight and Sons and Another
Calcutta High Court · AIR 1929 Cal 69 : 113 Ind. Cas. 834
Government of India Act, 1915 — Section 72
High Courts30 Jan 1928
Mahendra Nath Kamilya Vs Khetra Mohan Bera and Another
Calcutta High Court · AIR 1928 Cal 593
Civil Procedure Code, 1908 (CPC) — Section 102Presidency Small Cause Courts Act, 1882 — Section 15
High Courts30 Jan 1928
Kalisaran Chakrabarty Vs Bijoy Gobindo Chakrabarty and Others
Calcutta High Court · 110 Ind. Cas. 435
High Courts30 Jan 1928
Upendra Nandan Das Mahapatra and Others Vs Banamali Charan Pati and Others
Calcutta High Court · AIR 1928 Cal 709
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Section 102
High Courts26 Jan 1928
Titan Pramanik and Others Vs Chintan Pramanik
Calcutta High Court · AIR 1929 Cal 96
Penal Code, 1860 (IPC) — Section 147, 325
High Courts25 Jan 1928
Abdul Rahim and Others Vs Tufan Gazi and Others
Calcutta High Court · AIR 1928 Cal 584
High Courts25 Jan 1928
Sarada Charan Sen and Another Vs Banka Behari Das and Others
Calcutta High Court · AIR 1928 Cal 474 : 108 Ind. Cas. 584
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts25 Jan 1928
Haran Chandra Saha and Another Vs Behari Lal Bhumia and Others
Calcutta High Court · AIR 1928 Cal 560
Estates Partition Act, 1897 — Section 81
High Courts25 Jan 1928
Court of Wards, Durga Prosad Sen Gupta and Others Vs Madhab Krishna Nandy and Others
Calcutta High Court · AIR 1928 Cal 824 : 110 Ind. Cas. 871
High Courts25 Jan 1928
Adhar Chandra Bhattacharya and Others Vs Srimati Sushila Sundaripal
Calcutta High Court · 109 Ind. Cas. 35
High Courts24 Jan 1928
Shaik Sattar Dewan and Others Vs Shaik Sajed Ali and Others
Calcutta High Court · 108 Ind. Cas. 732
High Courts24 Jan 1928
Kanteswar Sarkar and Another Vs Indramani Dashya
Calcutta High Court · AIR 1928 Cal 512
Bengal Tenancy Act, 1885 — Section 153
High Courts23 Jan 1928
Khagendra Prasanna Sen Vs Sasi Mohan Tarkasastri and Others
Calcutta High Court · AIR 1928 Cal 406 : 110 Ind. Cas. 340
Bengal Tenancy Act, 1885 — Section 52
High Courts23 Jan 1928
Gopeswar Sen and Others Vs Burdwanadhipati Maharajadhiraj Bijoy Chand Mahatab Bahadur
Calcutta High Court · AIR 1928 Cal 854 : 108 Ind. Cas. 883
Bengal Tenancy Act, 1885 — Section 105
High Courts20 Jan 1928
Pulin Behary Nandi Vs Emperor
Calcutta High Court · 115 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 333
High Courts19 Jan 1928
Sarat Kumar Roy Vs Surendra Nath Joardar and Others
Calcutta High Court · AIR 1928 Cal 428 : 108 Ind. Cas. 587
High Courts19 Jan 1928
Sita Nath Chakravarti Vs Bepin Behari Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 529