High Courts20 Apr 1928
Rai Charan Pal and Another Vs Jadu Nath Pal and Others
Calcutta High Court · AIR 1928 Cal 376
Bengal Tenancy Act, 1885 — Section 85Letters Patent Act, 1865 — Section 15
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,398 of 3,204
High Courts19 Apr 1928
Gahar Ali Houladar Vs Abdul Owahab Sikdar and Others
Calcutta High Court · AIR 1928 Cal 361
High Courts19 Apr 1928
Kiran Chandra Roy and Others Vs Jagannath Banik and Others
Calcutta High Court · AIR 1928 Cal 472 : 114 Ind. Cas. 670
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 13
High Courts18 Apr 1928
Mokbul Khan Vs Emperor
Calcutta High Court · AIR 1928 Cal 690 : 114 Ind. Cas. 793
High Courts18 Apr 1928
Sm. Afiran Bibi Vs Narimtulla Saha and Others
Calcutta High Court · AIR 1928 Cal 666
High Courts18 Apr 1928
Brojo Gopal Roy Burman Vs Amar Chandra Bhattacharya and Others
Calcutta High Court · AIR 1929 Cal 214 : 114 Ind. Cas. 88
Limitation Act, 1908 — Section 3, 5
High Courts18 Apr 1928
Digambar Suthar and Others Vs Suajan and Others
Calcutta High Court · AIR 1929 Cal 233
Transfer of Property Act, 1882 — Section 89
High Courts17 Apr 1928
Bidu Bhusan Das Majumdar and Others Vs Ghenu Nasya
Calcutta High Court · AIR 1929 Cal 531
Bengal Tenancy Act, 1885 — Section 29
High Courts04 Apr 1928
Lachira Vs Rameswar Singh and Others
Calcutta High Court · AIR 1930 Cal 781
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts03 Apr 1928
Emperor Vs Nagar Ali and Others
Calcutta High Court · AIR 1929 Cal 287
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 399, 402
High Courts30 Mar 1928
Mohun Lal Kundu Vs Nanibala Dabee and Others
Calcutta High Court · AIR 1929 Cal 207
Transfer of Property Act, 1882 — Section 91
High Courts30 Mar 1928
Mohunlal Kundu Vs Nanibala Dabee and Others
Calcutta High Court · 118 Ind. Cas. 887
Transfer of Property Act, 1882 — Section 91
High Courts29 Mar 1928
Jyoti Prosad Singha Deo Bahadur Vs Jogendra Ram Roy and Others
Calcutta High Court · AIR 1928 Cal 878
High Courts28 Mar 1928
Ajgar Shaik and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 700
Penal Code, 1860 (IPC) — Section 326, 447
High Courts27 Mar 1928
Corporation of Calcutta Vs Ananta Dhar and Another
Calcutta High Court · AIR 1928 Cal 336
Calcutta Municipal Act, 1923 — Section 488, 488(2)Public Health Act, 1875 — Section 158
High Courts27 Mar 1928
Santasila Dasi Vs Narendra Nath Pal
Calcutta High Court · AIR 1929 Cal 290 : 121 Ind. Cas. 570
High Courts26 Mar 1928
Jamiraddin Vs Khadejanessa Bibi and Others
Calcutta High Court · AIR 1929 Cal 685 : 114 Ind. Cas. 407
Bengal Tenancy Act, 1885 — Section 105, 107