High Courts20 Jul 1927
Dwarkanath Mandal and Another Vs Sreegobinda Choudhuri
Calcutta High Court · AIR 1927 Cal 906
Contract Act, 1872 — Section 59, 60
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,412 of 3,204
High Courts20 Jul 1927
Indu Bhusan Basu Vs Jatindra Nath Roy and Another
Calcutta High Court · 114 Ind. Cas. 148
Bengal Tenancy Act, 1885 — Section 148
High Courts20 Jul 1927
Gopal Lal Sanyal and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 751
Penal Code, 1860 (IPC) — Section 124A
High Courts20 Jul 1927
Maharaj Bahadur Singh of Baluchar Vs Srimati Achala Bala Devi and Others
Calcutta High Court · 105 Ind. Cas. 763
High Courts19 Jul 1927
Nadiar Chand Guin Vs Satish Chandra Sukal and Another
Calcutta High Court · AIR 1927 Cal 964
Contract Act, 1872 — Section 73
High Courts19 Jul 1927
Saroj Bandhu Simlai Vs Mati Lal Ghose and Others
Calcutta High Court · AIR 1928 Cal 112
High Courts19 Jul 1927
Basanta Kumar Adak Vs Khirode Chandra Ghose
Calcutta High Court · AIR 1928 Cal 25
High Courts19 Jul 1927
I.J. Cohen Vs Bipin Behari Sadkhan
Calcutta High Court · AIR 1929 Cal 137
Calcutta Municipal Act, 1923 — Section 46, 47
High Courts19 Jul 1927
I.J. Cohen Vs Bipin Behary Sadhukhan
Calcutta High Court · 116 Ind. Cas. 145
Calcutta Municipal Act, 1923 — Section 46, 47
High Courts18 Jul 1927
Mahoruddi Sheikh Vs Safed Ali Khafila and Others
Calcutta High Court · AIR 1928 Cal 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92(3)
High Courts18 Jul 1927
Rajendra Nath Mitra Vs Nagendra Kumar Bose
Calcutta High Court · AIR 1927 Cal 917
High Courts18 Jul 1927
Muthiar Chettiar Vs Chidambaran Chetty and Others
Calcutta High Court · 110 Ind. Cas. 404
Limitation Act, 1908 — Article 183
High Courts15 Jul 1927
(Sheikh) Salim Vs Hajira Bibi
Calcutta High Court · AIR 1928 Cal 325 : 110 Ind. Cas. 347
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts15 Jul 1927
Bangshiram Mandal and Others Vs Prasannomoyi Debi and Another
Calcutta High Court · AIR 1928 Cal 166
High Courts15 Jul 1927
Gohur Shaikh and Others Vs Shaikh Ahmed Ali and Others
Calcutta High Court · AIR 1928 Cal 113
Bengal Tenancy Act, 1885 — Section 155(1)(b), 87
High Courts15 Jul 1927
Jatindra Nath Dalal Vs Narendra Nath Dalal and Others
Calcutta High Court · AIR 1928 Cal 152
High Courts15 Jul 1927
Tricumchand Dansing Vs Chief Revenue Authority of Bengal
Calcutta High Court · AIR 1928 Cal 837
Income Tax Act, 1918 — Section 51
High Courts15 Jul 1927
Belvedere Jute Mills Ltd., Chaitram Sagormull Vs Hardwarimull and Co.
Calcutta High Court · AIR 1927 Cal 853
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Limitation Act, 1963 — Article 181, 183
High Courts14 Jul 1927
S.N. Banerjee Vs Huseyn Shahied Suhrawardy
Calcutta High Court · AIR 1928 Cal 772
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jul 1927
Midnapore Zemindari Co. Ltd. Vs Shib Narayan Dutta and Others
Calcutta High Court · AIR 1928 Cal 137