High Courts14 Jul 1927
Jamiruddee Naskar and Another Vs Basanta Kumar Roy and Others
Calcutta High Court · AIR 1928 Cal 47
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,413 of 3,204
High Courts14 Jul 1927
Midnapore Zemindary Co. Ltd. Vs Shib Narayan Dutta and Others
Calcutta High Court · 105 Ind. Cas. 741
High Courts13 Jul 1927
Brojo Lal Saha Banikya Vs Budh Nath-Pyari Lal Das
Calcutta High Court · AIR 1928 Cal 148
Contract Act, 1872 — Section 239Negotiable Instruments Act, 1881 (NI) — Section 78(8)
High Courts13 Jul 1927
Raichuddin and Others Vs Mt. Waiz Bibi and Others
Calcutta High Court · AIR 1928 Cal 49
High Courts13 Jul 1927
Sajjad Ahamad Choudhuri and Another Vs Trailakya Nath Choudhuri and Others
Calcutta High Court · AIR 1928 Cal 479
Bengal Tenancy Act, 1885 — Section 105
High Courts13 Jul 1927
Iswari Prashad Sharma and Another Vs Emperor
Calcutta High Court · 105 Ind. Cas. 225
Penal Code, 1860 (IPC) — Section 153A
High Courts13 Jul 1927
Ishwari Prasad Sharma and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 747
Penal Code, 1860 (IPC) — Section 153A
High Courts13 Jul 1927
Bharat Chandra Pal Vs Gouranga Chandra Pal and Another
Calcutta High Court · AIR 1927 Cal 885
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts12 Jul 1927
Tarapada Ghose Vs Bagala Sundari Basu and Another
Calcutta High Court · AIR 1928 Cal 143
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 11, 32
High Courts12 Jul 1927
Guimoni Dasi Vs Tarini Charan Porel
Calcutta High Court · AIR 1927 Cal 887
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89, 96(3)
High Courts11 Jul 1927
John Carapiet Galstaun Vs Diana Sarkies
Calcutta High Court · AIR 1928 Cal 177
High Courts11 Jul 1927
G.I.P. Ry. Co. Vs Chakravarti, Sons and Co. and Others
Calcutta High Court · AIR 1928 Cal 170
Railways Act, 1890 — Section 72
High Courts11 Jul 1927
International Continental Caoutchoue Compagnie Vs Mehta and Co.
Calcutta High Court · AIR 1927 Cal 758
High Courts07 Jul 1927
Jaladhar Mondal and Another Vs Amrita Lal and Another
Calcutta High Court · AIR 1928 Cal 87
High Courts07 Jul 1927
Bonomali Gope Vs Fakir Chand Pal and Others
Calcutta High Court · AIR 1928 Cal 46
Limitation Act, 1963 — Section 14Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Jul 1927
Jaladhar Mondal and Another Vs Rai Amrita Lal Rai Bahadur and Jogendra Kumar Ghose
Calcutta High Court · 105 Ind. Cas. 641
High Courts06 Jul 1927
Hatimullah and Others Vs Mahamad Abju Choudhury
Calcutta High Court · AIR 1928 Cal 312
Transfer of Property Act, 1882 — Section 111(2)
High Courts06 Jul 1927
Srimati Dintarini Devi and Others Vs Ambica Prosad Sanyal and Others
Calcutta High Court · 105 Ind. Cas. 841
High Courts06 Jul 1927
Keshab Lal Dutta and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 272
Police Act, 1926 — Section 30
High Courts06 Jul 1927
Hatimullah and Others Vs Mahamad Arju Choudhury
Calcutta High Court · 113 Ind. Cas. 13