High Courts30 Jul 1928
Surendra Nath Das Vs Alauddin Mistry
Calcutta High Court · AIR 1928 Cal 828
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,390 of 3,204
High Courts30 Jul 1928
Shaikh Niamat Vs Shaikh Jalil
Calcutta High Court · AIR 1928 Cal 715 : 117 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 174
High Courts30 Jul 1928
Khantamoyee Debi and Others Vs Hridayananda Bhattacharjee and Others
Calcutta High Court · AIR 1929 Cal 149 : 118 Ind. Cas. 566
High Courts27 Jul 1928
Adu Mandal and Another Vs Hira Lal Mistry and Others
Calcutta High Court · AIR 1929 Cal 255 : 117 Ind. Cas. 539
Bengal Tenancy Act, 1885 — Section 103B
High Courts27 Jul 1928
Mati Lal Biswas Vs Emperor
Calcutta High Court · 113 Ind. Cas. 851
Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27, 36
High Courts27 Jul 1928
Khajeh Habibulla Vs Kaviraj Jogendra Nath Sen
Calcutta High Court · AIR 1929 Cal 352 : 121 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts27 Jul 1928
Bisweswar Das Mondal Vs Guru Charan Das
Calcutta High Court · AIR 1928 Cal 727
High Courts27 Jul 1928
Saberjan Bibi and Others Vs Kantari Bibi and Others
Calcutta High Court · AIR 1928 Cal 753a
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Jul 1928
Neckbar Vs Prakash Nag Choudhari
Calcutta High Court · AIR 1930 Cal 86
Limitation Act, 1963 — Article 180(1), 18
High Courts27 Jul 1928
Moti Lal Biswas Vs Emperor
Calcutta High Court · AIR 1929 Cal 80
Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27
High Courts27 Jul 1928
Rani Harshamukhi Dassi and Another Vs Sarat Chandra Ata
Calcutta High Court · 117 Ind. Cas. 864
High Courts27 Jul 1928
Bisweshwar Dass Mondol Vs Guru Charan Dass
Calcutta High Court · 112 Ind. Cas. 369
High Courts27 Jul 1928
Maniruddin Mandal and Others Vs Sreemati Charu Sila Dassi
Calcutta High Court · 114 Ind. Cas. 150
Bengal Tenancy Act, 1885 — Section 20(1)(a)
High Courts26 Jul 1928
Raj Gopal Bhattacharji and Another Vs Sarat Kumari Debi
Calcutta High Court · AIR 1928 Cal 758 : 114 Ind. Cas. 82
Specific Relief Act, 1877 — Section 9
High Courts26 Jul 1928
Hem Chandra Naskar and Another Vs Emperor
Calcutta High Court · 118 Ind. Cas. 355
Bengal Embankment Act, 1882 — Section 76(a), 91
High Courts25 Jul 1928
Abinash Chandra Bidyanidhi Bhattacharjee Vs Dasarath Malo and Others
Calcutta High Court · AIR 1929 Cal 123 : 114 Ind. Cas. 84
High Courts25 Jul 1928
Bejoy Kumar Sen and Another Vs Kusum Kumari Debi and Others
Calcutta High Court · AIR 1929 Cal 315
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 69, 70
High Courts24 Jul 1928
Dhirendra Nath Roy and Others Vs Bhabatarini Debi and Others
Calcutta High Court · AIR 1929 Cal 395
High Courts24 Jul 1928
Hemangini Dassi Vs Asutosh Das
Calcutta High Court · AIR 1929 Cal 330 : 113 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 108
High Courts24 Jul 1928
Moolji Sicca and Co. Vs Ramjan Ali
Calcutta High Court · AIR 1930 Cal 678 : 129 Ind. Cas. 612