High Courts15 Aug 1928
In Re: S, a Vakil
Calcutta High Court · AIR 1928 Cal 820
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,388 of 3,204
High Courts15 Aug 1928
Utanka Lal Mookerji Vs Tarak Nath Seal and Others
Calcutta High Court · AIR 1929 Cal 11 : 114 Ind. Cas. 156
High Courts15 Aug 1928
Soorath Nath Banerjee Vs Bhabasankar Goswami and Others
Calcutta High Court · AIR 1929 Cal 547
Contract Act, 1872 — Section 20
High Courts15 Aug 1928
Nirode Kumar Roy Vs Srimati Raj Lakshml Dasi
Calcutta High Court · 120 Ind. Cas. 145
High Courts15 Aug 1928Allowed
Dakshabala Dasi Vs Raja Mandal
Calcutta High Court · (1928) 08 CAL CK 0010
High Courts15 Aug 1928
Nirod Kumar Roy Vs Raj Lakshmi Dasi
Calcutta High Court · AIR 1929 Cal 398
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts15 Aug 1928
Sisir Kumar Mallik and Others Vs Naran Chandra Mallik and Others
Calcutta High Court · AIR 1929 Cal 548
Evidence Act, 1872 — Section 92
High Courts14 Aug 1928
Harendra Kumar Rai Choudhuri and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1928 Cal 808
Public Demands Recovery Act — Section 9
High Courts14 Aug 1928
Macneil and Co. Vs Saroda Sundari Debi and Others
Calcutta High Court · AIR 1929 Cal 83 : 114 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 41
High Courts14 Aug 1928
The Bengal Nagpur Railway Company, Limited Vs Moolji Sicka and Co.
Calcutta High Court · 122 Ind. Cas. 625
High Courts14 Aug 1928
B.N. Ry. Co. Ltd. Vs Moolji Sicka and Co.
Calcutta High Court · AIR 1929 Cal 654
Contract Act, 1872 — Section 151, 152
High Courts13 Aug 1928
Ram Chandra Kapali and Others Vs Saday Chandra Raha and Others
Calcutta High Court · AIR 1929 Cal 190
Bengal Village Self-Government Act, 1919 — Section 63, 64, 64(1)
High Courts13 Aug 1928
Sailaja Sundari Rai Vs Surja Kanta Choudhury and Others
Calcutta High Court · AIR 1929 Cal 133 : 117 Ind. Cas. 697
High Courts10 Aug 1928
Banshidhar Durga Das Dutta Vs Ishan Chandra Chatterji
Calcutta High Court · AIR 1929 Cal 407
High Courts09 Aug 1928
Golbar Bibi and Others Vs Aswini Kumar Sinha Roy and Others
Calcutta High Court · AIR 1929 Cal 253 : 117 Ind. Cas. 536
Bengal Tenancy Act, 1885 — Section 22
High Courts09 Aug 1928
Hasaruddin Mohommad Vs Emperor
Calcutta High Court · AIR 1928 Cal 775
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1928
Jitendra Nath Roy Vs Rai Charan Biswas
Calcutta High Court · AIR 1929 Cal 514
Bengal Tenancy Act, 1885 — Section 167, 5
High Courts09 Aug 1928
Indu Bhusan Chowdhury and Others Vs Moazam Ali Biswas and Another
Calcutta High Court · AIR 1929 Cal 272 : 117 Ind. Cas. 838
Transfer of Property Act, 1882 — Section 108(c)
High Courts08 Aug 1928
Dwarika Das Bairagi and Others Vs Emperor
Calcutta High Court · 118 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 395