High Courts08 Aug 1928
Radha Charan Rai Chaudhury and Another Vs Kailash Chandra Pramanik and Another
Calcutta High Court · AIR 1928 Cal 776
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,389 of 3,204
High Courts08 Aug 1928
Momin Talukdar Vs Emperor
Calcutta High Court · AIR 1928 Cal 771 : 117 Ind. Cas. 601
Criminal Procedure Code, 1898 (CrPC) — Section 154
High Courts08 Aug 1928
Dwarka Das Bairagi and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 170
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 395
High Courts07 Aug 1928
Beni Madhab Mandal Vs Rai Charan Abi and Others
Calcutta High Court · AIR 1929 Cal 247 : 117 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 65
High Courts07 Aug 1928
Sadarat Sheik and Others Vs Emperor
Calcutta High Court · 113 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts06 Aug 1928
Basana Sen Vs Aghore Nath Sen
Calcutta High Court · AIR 1929 Cal 631
Special Marriage Act, 1872 — Section 17
High Courts03 Aug 1928
Latafat Hossain Biswas and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 745
Penal Code, 1860 (IPC) — Section 307
High Courts03 Aug 1928
Bansidhar Dobey Vs Budangal Das
Calcutta High Court · AIR 1928 Cal 763 : 117 Ind. Cas. 604
Bengal Tenancy Act, 1885 — Section 191
High Courts03 Aug 1928
Ambar Ali Vs Emperor
Calcutta High Court · AIR 1928 Cal 769 : 117 Ind. Cas. 684
Penal Code, 1860 (IPC) — Section 304
High Courts03 Aug 1928
Nawabali and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 752 : 116 Ind. Cas. 372
Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 1928
Hari Charan Moulik and Others Vs Kalipada Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 519
High Courts03 Aug 1928
Biswanath Chakravarti Vs Rabija Khatun and Others
Calcutta High Court · AIR 1929 Cal 250 : 117 Ind. Cas. 593
Limitation Act, 1963 — Article 138, 144
High Courts02 Aug 1928
Kamiruddin Mallik Vs Sm. Bishupriya Chowdhurani
Calcutta High Court · AIR 1929 Cal 240
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Section 5
High Courts02 Aug 1928
Rashmoni Bewa and Others Vs Dhirendranath Roy and Others
Calcutta High Court · AIR 1929 Cal 397
High Courts01 Aug 1928
Aminaddin Sheikh and Another Vs Chandranath Sen and Others
Calcutta High Court · AIR 1929 Cal 120 : 114 Ind. Cas. 153
Bengal Tenancy Act, 1885 — Section 87
High Courts31 Jul 1928
Linton Vs Guderian
Calcutta High Court · AIR 1929 Cal 599
Divorce Act, 1869 — Section 34
High Courts31 Jul 1928
Surendra Chandra Ray Choudhuri Vs Kedareswar Choudhuri
Calcutta High Court · AIR 1929 Cal 156
Bengal Tenancy Act, 1885 — Section 105, 188, 30
High Courts31 Jul 1928
Abdul Bari Dewan and Others Vs Hrishikesh Mittra and Others
Calcutta High Court · AIR 1929 Cal 459 : 122 Ind. Cas. 552
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jul 1928
Purna Chandra Khan and Another Vs Nalini Kanta Khan and Others
Calcutta High Court · AIR 1928 Cal 741
High Courts30 Jul 1928
Sashi Dulal Pyne and Others Vs Nanda Lal Das and Others
Calcutta High Court · AIR 1929 Cal 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, 151